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Telangana High Court

Davireddy Srikar Reddy vs The State Of A.P. Rep,. By Its Pp Another on 16 July, 2025

IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
                     AT HYDERABAD
         FRIDAY, THE ELEVENTH DAY OF OCTOBER
             TWO THOUSAND AND THIRTEEN

                           :PRESENT:
       THE HON'BLE SRI JUSTICE B.CHANDRA KUMAR
                    CRLP .NO:12074 of 2013
Between:
Devireddy Srikar Reddy, S/o. Late Jagadish Kumar Reddy, (A-4)

                                               ..... Petitioner/Accused
                                AND

1 The State of Andhra Pradesh, rep: by Public Prosecutor, High
Court of
  Andhra Pradesh, Hyderabad.
2 Siva Satyanarayana Reddy, S/o. S.Gopal Krishna Reddy,
R/o.D.No.6-107,
  Mahendrawada, Anaparthi Mandal, E.G.District.

                                       .....Respondents/Complainant

              Petition under Section 482 of Cr.P.C., praying that in
the circumstances stated in the petition and the grounds filed herein,
the High Court may be pleased to quash the proceedings against the
petitioner in Crime No.170 of 2011 of Cyber Crime Police Station,
DD, CCS, Hyderabad.

CRL.P.MP. NO. 10792 OF 2013:

         Petition under Section 482 of Cr.P.C, praying that in the
circumstances stated in the petition filed herein, the High Court may
be pleased to stay all further proceedings including arrest of the
petitioner in Crime No. 170 of 2011 of Cyber Crime Police Station,
DD, CCS, Hyderabad, pending disposal of the Crl.P.

               The petition coming on for hearing, upon perusing the
petition and the grounds filed herein and upon hearing the arguments
of Sri G. Vijaya Saradhi, Advocate for the Petitioner and of the Addl.
Public Prosecutor for the Respondent No.1, the Court made the
following.

ORDER:

"At the request of the learned Addl. Public Prosecutor to get instructions, post on 21-10-2013. Meanwhile, the petitioner shall not be arrested."

ASSISTANT REGISTRAR //TRUE COPY// For ASSISTANT REGISTRAR To

1. The XII Additional Chief Metropolitan Magistrate, Hyderabad.

2. The Station House Officer, Cyber Crime Police Station, DD, CCS Hyderabad

3. Siva Satyanarayana Reddy, S/o. S.Gopal Krishna Reddy, R/o.D.No.6-107, Mahendrawada, Anaparthi Mandal, E.G.District. (BY RPAD)

4. Two CCs to Public Prosecutor, High Court of A.P., Hyderabad (OUT)

5. one CC to Sri G.Vijaya Saradhi, Advocate (OPUC)

6. One Spare Copy HIGH COURT AB DRAFTED ON 18-10-2013 BCKJ DATE: 11-10-2013 NOTE: POST ON 21-10-2013 ORDER CRL.P. NO. 12074 OF 2013 DIRECTION