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State of Madhya Pradesh - Section

Section 11 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

11. Executive Director.

(1)The Executive Director of the Sansthan shall be appointed by the General Council :Provided that the First Executive Director shall be appointed by the Chairman.
(2)The Executive Director shall exercise such powers and perform such duties of the Director General as the Director General may delegate to him.
(3)The Executive Director shall be a person who has experience of atleast twenty years on a responsible post in the field of administration.
(4)The Executive Director shall be the head of the general administration and financial administration of the Sansthan.