Section 35(2)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(c)that the strength and qualifications of the teaching staff and the conditions governing their tenure of office are such as to make due provision in the courses of instructions, teaching or training to be undertaken by the college;

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State of Gujarat - Subsection

Section 35(2)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003