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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(A) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(A)[ If such Nazul/Devsthan Building is in possession of Central Government, autonomous bodies like Municipalities, Urban Improvement Trust, such bodies will have the option to purchase such buildings at current market value to be determined through negotiations] [Substituted by F. 30(2) Cal. 74, dated 3-2-1977; Rajasthan Gazette Part IV-C(I), dated 24-2-1977, p. 683-689.].