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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(4)(xv) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xv)market survey and research, grading and standardization, quality certification of agricultural produce and other allied subjects;