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State of Kerala - Section

Section 38 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

38. Curator of the University Museum-

(1)The Curator of the University Museum shall possess the qualifications as may be prescribed and shall be appointed by theVice – Chancellor with the approval of the Executive Committee in the manner prescribed by Statutes.
(2)The Curator of the Museum shall be responsible for continuously acquiring and updating the Museum with relevant artefacts and exhibits.
(3)The Curator shall be responsible in acquiring ,preserving and properly exhibiting manuscripts of writers and old manuscripts in different materials.
(4)The Curator shall assist the Deans and Directors in acquiring any exhibit of aparticular academic and historical value.