Allahabad High Court
U.P. Engineer'S Association A.T.L. ... vs The State Of U.P. Thr. Prin. Sec. Deptt Of ... on 7 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 9633 of 1990 Petitioner :- U.P. Engineer's Association A.T.L. Unit Thr Its Secretary Respondent :- The State Of U.P. Thr. Prin. Sec. Deptt Of Industries Lko & Petitioner Counsel :- Robin Mitra Respondent Counsel :- K C Jauhari Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this petition.
The writ petition is accordingly dismissed for non-prosecution. Interim order, if any, stands vacated. Order Date :- 7.7.2010 RBS/-