Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 1 in The Assam Secondary Education (Provincialised) Service Rules, 1982

1. Short title and commencement.

- (i) These rules may be called "The Assam Secondary Education (Provincialised) Service Rules, 1982".
(ii)These rules shall come into force with immediate effect.