Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act] State of Punjab - Subsection Section 37(4)(c) in The Punjab Brewery Rules, 1956 (c)a statement of the date or dates on which the beer was brewed, and the quantity and original gravity of each lot of beer referred to in the claim.