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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(k) in Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971

(k)"public servant" denotes a person falling under any of the descriptions hereinafter following, namely:
(i)every Minister referred to in clause (h);
(ii)every officer referred to in clause (i);
(iii)