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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Tripura - Subsection

Section 87(14) in The Tripura Co-operative Societies Rules, 1976

(14)Until the property is sold, the society to which the property is transferred under sub-rule (5) shall use its best endeavour to least it or to make any other use that can be made of it so as to derive the largest possible income from the property.