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[Cites 0, Cited by 0] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(2) in Rules under the United Provinces Excise Act, 1910

(2)The transport of country spirit from distilleries and bonded warehouse to wholesale depots and wholesale and retail shop is regulated by the rules governing the issue of spirit from distilleries and bonded warehouse.