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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(3) in The Monopolies And Restrictive Trade Practices Act, 1969

(3)[ The provisions of sub-section (2) relating to the disclosure of information shall not extend to the disclosure of the source of such information except where the disclosure of such source is required by any Court, tribunal or other authority].