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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(i) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(i)"metro railway" means rail-guided mass rapid transit system having dedicated right-of-way, with steel wheel or rubber-tyred wheel coaches, but excluding tramways, for carriage of passengers, and includes-
(A)all land within the boundary marks indicating the limits of the land appurtenant to a metro railway,
(B)all rails tracks, sidings, yards or branches worked over for the purposes of, or in connection with, a metro railway,
(C)all stations, offices, ventilation shafts and ducts, warehouses, workshops, manufactories, fixed plants and machineries, sheds, depots and other works constructed for the purpose of, or in connection with, a metro railway;