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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

(c)Deductions of "Kharaba" made under these instructions should unless some other local scale has been prescribed by proper authority, be entered as far as it is reasonably practicable, in accordance with the following scale, taking 16 annas as the average yield of a crop:-