Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 220(1)] [Section 220] [Entire Act]

Union of India - Subsection

Section 220(1)(a) in The Companies Act, 2013

(a)enter, with such assistance as may be required, the place or places where such books and papers are kept in such manner as may be required; and