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NCT Delhi - Section

Section 44 in Delhi Wakf Board Regulations, 1963

44. Appointing Authority.

- (i) Appointment to posts under the Board shall be made by the authorities specified below :-
Posts Appointing Authority.
Class I: Chairman.
Class II: Secretary with the approval of the Chairman.
Class III: Secretary.
(ii)All appointments to be made by the Chairman shall be on the recommendations of a selection committee appointed by the Board which shall consist of the Chairman and two members of the Board. The appointing authority shall be the Disciplinary Authority and the Board shall be the Appellate Authority.
(iii)All orders of postings and transfers of Class I employees shall be made by the Chairman and that of Class II and Class III posts by the Secretary.