Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 3 in The Lumbini Park Mental Hospital Acquisition Act, 1984 3. Hospital to vest in the State Government. - On and from the appointed day the Hospital shall, by virtue of this Act, be transferred to, and vest in, the State Government.
