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Supreme Court - Daily Orders

State Of Rajasthan vs Nooruddin on 29 August, 2014

Bench: V. Gopala Gowda, Adarsh Kumar Goel

  ITEM NO.20                                COURT NO.14                  SECTION II

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                       No(s).
  16644/2014

  (Arising out of impugned final judgment and order dated 15/05/2013
  in SBCRA No. 348/1986 passed by the High Court Of Rajasthan At
  Jaipur)

  STATE OF RAJASTHAN                                                     Petitioner(s)

                                                    VERSUS

  NOORUDDIN                                                              Respondent(s)

  (with appln. (s) for c/delay in filing SLP)

  Date : 29/08/2014 This petition was called on for hearing today.

  CORAM :
                              HON'BLE MR. JUSTICE V. GOPALA GOWDA
                              HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

  For Petitioner(s)
                                        Mr. Ram Naresh Yadav, Adv.
                                        Mr. Milind Kumar,Adv.


  For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Dismissed.

(VINOD KUMAR) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vinod Kumar Date: 2014.08.29 16:14:19 IST Reason: