Supreme Court - Daily Orders
State Of Rajasthan vs Nooruddin on 29 August, 2014
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.20 COURT NO.14 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
16644/2014
(Arising out of impugned final judgment and order dated 15/05/2013
in SBCRA No. 348/1986 passed by the High Court Of Rajasthan At
Jaipur)
STATE OF RAJASTHAN Petitioner(s)
VERSUS
NOORUDDIN Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 29/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s)
Mr. Ram Naresh Yadav, Adv.
Mr. Milind Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(VINOD KUMAR) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vinod Kumar Date: 2014.08.29 16:14:19 IST Reason: