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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Manipur - Subsection

Section 84(2)(j) in The Manipur Highways Act, 1979

(j)the limiting of the number of public vehicles or public vehicles of any specified class or description for which permits may be granted in any specified area, or on any specified route or routes ;