Section 3(1)(c) in THE MAJOR PORT AUTHORITIES ACT, 2021

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Union of India - Subsection

Section 3(1)(c) in THE MAJOR PORT AUTHORITIES ACT, 2021

(c)one Member each from the—

(i)concerned State Government in which the Major Port is situated;

(ii)Ministry of Railways;

(iii)Ministry of Defence; and

(iv)Customs, Department of Revenue;