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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(2)(n) in The Goa, Daman and Diu School Education Act, 1984

(n)the form in which, and the time within which, an appeal shall be preferred against an order made in relation to the transfer, mortgage or lien of any school property;