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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(1)(ii) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(ii)when the offence is under clause (c), (d), (e), or (f), with simple imprisonment for a term which may extend to three months or with fine which may extend to one thousand rupees or with both;