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Madhya Pradesh High Court

Kamla Prajapati vs The State Of Madhya Pradesh on 30 July, 2021

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 MCRC-33132-2021 The High Court Of Madhya Pradesh MCRC-33132-2021 (KAMLA PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 30-07-2021 Heard through Video Conferencing. None for the applicant. List the matter after a week.

(RAJENDRA KUMAR (VERMA)) JUDGE ahd Signature Not Verified SAN Digitally signed by MOHD AHMAD Date: 2021.07.31 11:38:46 IST