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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in The Salaries And Allowances Of Officers Of Parliament (Second Amendment) Act, 2002

(1)This Act may be called the Salaries and Allowances of Officers of Parliament (Second Amendment) Act, 2002 . (2) It shall be deemed to have come into force on the 3rd day of March, 2002 .