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[Cites 0, Cited by 0] [Section 152A] [Entire Act]

State of Bihar - Subsection

Section 152A(d) in Bihar Chaukidari Manual

(d)On the completion of the settlement of a district to be present when the Collectorate Officer visits the Unions, and to take over from him the boundary marks of their Unions as recorded in the Union map of marks, which will then be entrusted to them.