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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in Ajmer Development Authority Act, 2013

(4)The State Government may also appoint one or more Additional Commissioners and Additional Secretaries to assist the Ajmer Development Commissioner and they shall perform such functions and discharge such duties as may be delegated to them by the Ajmer Development Commissioner.