Gujarat High Court
The Uber Harijan Samudayik Kheti ... vs State Of Gujarat & on 8 February, 2011
Author: Anant S. Dave
Bench: Anant S. Dave
SCR.A/2630/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION No. 2630 of 2010
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THE UBER HARIJAN SAMUDAYIK KHETI SAHAKARI MANDALI LTD -
THRO & 1 - Applicant(s)
Versus
STATE OF GUJARAT & 1 - Respondent(s)
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Appearance :
MR SP MAJMUDAR for Applicant(s) : 1 - 2.MR PP MAJMUDAR for Applicant(s) : 1 - 2.
PUBLIC PROSECUTOR for Respondent(s) : 1,
None for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE ANANT S. DAVE
Date : 08/02/2011
ORAL ORDER
Heard learned advocate for the petitioners. Issue notice returnable on 17th February, 2011.
[Anant S. Dave, J.] *pvv