Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Uttar Pradesh - Subsection

Section 153(3) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(3)Such advertisement to be published shall be approved by the Officer of the Commission designated for the purpose.