Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -6 vs Nokia Solution & Networks India P. Ltd on 21 February, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 823/2018
THE PR. COMMISSIONER OF INCOME TAX -6
..... Appellant
Through : None.
versus
NOKIA SOLUTION & NETWORKS INDIA P. LTD.
..... Respondent
Through : Sh. Amit Shrivastava, Advocate.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 21.02.2019 Hon'ble Division Bench did not assemble. List on 05.08.2019.
BY ORDER COURT MASTER FEBRUARY 21, 2019/ajk