Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 12 November, 2025

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                              1                                WP-34300-2025
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       WP No. 34300 of 2025
                                 (SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )

                                                             WP/34764/2025
                           Dated : 12-11-2025
                                 Shri Brindavan Tiwari - Advocate for the petitioner.
                                 Shri Pradeep Singh - G.A. for the State.

                                 Let a copy of the petition along with enclosures be supplied to the
                           office of Dy. S.G.
                                 Office is directed to reflect the name of the office of Dy. S.G. in the

                           cause list for the respondents.

List in next week.

(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 13-11-2025 10:21:06