Madhya Pradesh High Court
Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 12 November, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 WP-34300-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 34300 of 2025
(SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )
WP/34764/2025
Dated : 12-11-2025
Shri Brindavan Tiwari - Advocate for the petitioner.
Shri Pradeep Singh - G.A. for the State.
Let a copy of the petition along with enclosures be supplied to the
office of Dy. S.G.
Office is directed to reflect the name of the office of Dy. S.G. in the
cause list for the respondents.
List in next week.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 13-11-2025 10:21:06