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State of Odisha - Section

Section 56 in The Orissa Factories Rules, 1950

56. [ Pressure vessel or plants. [Inserted vide Orissa Gazette Part III-A/1976-SRO No. 917/76/27.8.1976.]

- 1. Interpretation - (a) "Design pressure" means the maximum pressure that a pressure vessel or plant is designed to withstand safely when operating normally-
(b)"Maximum permissible working pressure" is the maximum pressure at which a pressure vessel or plant is permitted to be operated or used under this rule and is determined by the technical requirements of the process;
(c)"Plant" means a system of piping that is connected to a pressure vessel and is used to contain a gas, vapour or liquid under pressure greater than the atmospheric pressure and includes the pressure vessel:
(d)"Pressure vessel" means [a] vessel that maybe used for containing, storing, distributing, transferring, distilling, processing or otherwise handling any gas, vapour or liquid under pressure greater than the atmospheric pressure and includes any pipeline fitting or other equipment attached thereto or used in connection herewith ; and
(e)"competent person" means a person who is in the opinion of the Chief Inspector, capable by virtue of his qualifications, training and experience of conducting a thorough examination and pressure tests, as required, on a pressure vessel or plant, and of making a full report on its condition.