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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(2)(c) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(c)Appointment of Special Committee and officers and employees of the City/ Urban Area Slum Redevelopment Committee, their salary and allowances etc. under section 9 (5);