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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 88(2)(ii) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(ii)have been acquired by the Government for any purpose according to the provisions of any law in force for the time being relating to acquisition of land, or