Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97] [Entire Act]

Bengal Presidency - Subsection

Section 97(5) in Presidency Small Cause Courts Act, 1882

(5)for substitution of the successor of a deceased party or of the transferee of a party.