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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xx) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(xx)"President" and "Vice-President" means the President and Vice-President respectively of [Gram Nirman Samiti or Gram Vikas Samiti or Janpad Panchayat] [Substituted by M.P. Act No. 16 of 2004 (w.e.f. 1-1-2005).] or Zila Panchayat, as the case may be;