Section 17(1)(e) in Tamil Nadu Real Estate (Regulation and Development) Rules, 2017

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State of Tamilnadu - Subsection

Section 17(1)(e) in Tamil Nadu Real Estate (Regulation and Development) Rules, 2017

(e)details and profile of ongoing and completed projects for the last 5 years as provided in clause (b) of sub-section (2) of section 4 of the Act.

(iii)Litigation's: Details of litigation's on the land;

(iv)Website: