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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 92(d) in The Andaman and Nicobar Islands Port Rules, 2004

(d)On being satisfied about the repairs, the Deputy conservator of Ports A&N Islands shall issue a certificate in writing to that effect enclosing the licence of the boat/float referred to in sub-rule (a) on the basis of which alone the float/boat may be allowed to ply with in the Port Limit.