Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1041] [Entire Act] Bengal Presidency - Subsection Section 1041(c) in Police Regulations, Bengal , 1943 (c)Awards under sub-clause (ii) of clause (a) will be made at the same time as those for the King's Police and Fire Services Medal, in the manner prescribed in clause (b) of regulation 1037.
