Section 18(2) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(2)The [Chairperson] [Substituted for 'Chairman' by U.P. Act 5 of 2009, Section 2.] of the Executive Council shall preside over a meeting of the Executive Council, and in his absence the members present shall elect a person from amongst themselves to preside over the meeting.
