- In section 204,-(A)in clause (iia), for the words "authorised dealer", the words "authorised person" shall be substituted;(B)in the Explanation, for clause (b), the following clause shall be substituted, namely:-'(b) "authorised person" shall have the meaning assigned to it in clause (c) of section 2 of the Foreign Exchange Management Act, 1999(42 of 1999).
