Supreme Court - Daily Orders
Himanshu Singh vs Union Of India on 20 January, 2026
ITEM NO(S).21 + 4 + 42 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7649/2023
[Arising out of impugned judgment and order dated 14-03-2023 in
WP(C) No. 1225/2021 passed by the High Court of Delhi at New Delhi]
HIMANSHU SINGH & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 281052/2024 - APPLICATION FOR EXEMPTION FROM FILING TYPED
DOCUMENTS, IA No. 43060/2025 - APPLICATION FOR PERMISSION, IA No.
131804/2025 - APPLICATION UNDER ART, 142 READ WITH ORDER LV RULE 1
OF SCR 2013 TO PLACE ON RECORD ADDITIONAL PLEAD, IA No. 191410/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 85471/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 142280/2025 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 261576/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 81203/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 158158/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 204569/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 287858/2025 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 128527/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 172318/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 157856/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 259455/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 196155/2023 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 136883/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 249400/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 263848/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 318129/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 34113/2025 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 221580/2024 - CLARIFICATION/DIRECTION, IA No.
157063/2025 - CONDONATION OF DELAY IN FILING THE SPARE COPIES, IA
No. 281053/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 76275/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 142269/2025 - EXEMPTION FROM FILING O.T.,
IA No. 261017/2025 - EXEMPTION FROM FILING O.T., IA No. 120380/2025
- EXEMPTION FROM FILING O.T., IA No. 142281/2025 - EXEMPTION FROM
FILING O.T., IA No. 164989/2025 - EXEMPTION FROM PERSONAL
APPEARANCE, IA No. 205891/2025 - INTERVENTION APPLICATION, IA No.
6732/2025 - INTERVENTION APPLICATION, IA No. 177839/2025 -
INTERVENTION APPLICATION, IA No. 1029/2025 - INTERVENTION
APPLICATION, IA No. 295541/2024 - INTERVENTION APPLICATION, IA No.
171609/2025 - INTERVENTION APPLICATION, IA No. 286650/2025 -
INTERVENTION APPLICATION, IA No. 52280/2025 - INTERVENTION
APPLICATION, IA No. 106869/2025 - INTERVENTION APPLICATION, IA No.
Signature Not Verified
283652/2025 - INTERVENTION APPLICATION, IA No. 101667/2025 -
Digitally signed by
NITIN TALREJA
Date: 2026.01.27
INTERVENTION APPLICATION, IA No. 124896/2025 - INTERVENTION
16:21:53 IST
Reason:
APPLICATION, IA No. 208877/2025 - INTERVENTION APPLICATION, IA No.
250392/2025 - INTERVENTION APPLICATION, IA No. 144067/2025 -
1
INTERVENTION APPLICATION, IA No. 195472/2025 - INTERVENTION
APPLICATION, IA No. 281051/2024 - INTERVENTION APPLICATION, IA No.
85472/2025 - INTERVENTION APPLICATION, IA No. 158172/2025 -
INTERVENTION/IMPLEADMENT, IA No. 208667/2025 - INTERVENTION/
IMPLEADMENT, IA No. 247973/2025 - INTERVENTION/IMPLEADMENT, IA No.
263847/2025 - INTERVENTION/IMPLEADMENT, IA No. 317853/2025 -
INTERVENTION/IMPLEADMENT, IA No. 255501/2024 - INTERVENTION/
IMPLEADMENT, IA No. 34110/2025 - INTERVENTION/IMPLEADMENT, IA No.
120379/2025 - INTERVENTION/IMPLEADMENT, IA No. 191409/2025 -
INTERVENTION/IMPLEADMENT, IA No. 235714/2025 - INTERVENTION/
IMPLEADMENT, IA No. 305205/2025 - INTERVENTION/IMPLEADMENT, IA No.
253415/2024 - INTERVENTION/IMPLEADMENT, IA No. 113809/2025 -
INTERVENTION/IMPLEADMENT, IA No. 130054/2025 - INTERVENTION/
IMPLEADMENT, IA No. 227557/2025 - INTERVENTION/IMPLEADMENT, IA No.
81101/2025 - INTERVENTION/IMPLEADMENT, IA No. 111932/2025 -
INTERVENTION/IMPLEADMENT, IA No. 142268/2025 -
INTERVENTION/IMPLEADMENT, IA No. 158150/2025 - INTERVENTION/
IMPLEADMENT, IA No. 177257/2025 - INTERVENTION/IMPLEADMENT, IA No.
204567/2025 - INTERVENTION/IMPLEADMENT, IA No. 287676/2025 -
INTERVENTION/IMPLEADMENT, IA No. 70073/2025 - INTERVENTION/
IMPLEADMENT, IA No. 128523/2025 - INTERVENTION/IMPLEADMENT, IA No.
141516/2025 - INTERVENTION/IMPLEADMENT, IA No. 203724/2025 -
INTERVENTION/IMPLEADMENT, IA No. 223725/2025 - INTERVENTION/
IMPLEADMENT, IA No. 288900/2024 - INTERVENTION/IMPLEADMENT, IA No.
137241/2025 - INTERVENTION/IMPLEADMENT, IA No. 168095/2025 -
INTERVENTION/IMPLEADMENT, IA No. 203587/2025 - INTERVENTION/
IMPLEADMENT, IA No. 259451/2025 - INTERVENTION/IMPLEADMENT, IA No.
331471/2025 - INTERVENTION/IMPLEADMENT, IA No. 49701/2025 -
INTERVENTION/IMPLEADMENT, IA No. 165106/2025 - INTERVENTION/
IMPLEADMENT, IA No. 201793/2025 - INTERVENTION/IMPLEADMENT, IA No.
264503/2025 - INTERVENTION/IMPLEADMENT, IA No. 94108/2025 -
INTERVENTION/IMPLEADMENT, IA No. 121306/2025 - INTERVENTION/
IMPLEADMENT, IA No. 135818/2025 - INTERVENTION/IMPLEADMENT, IA No.
208753/2025 - INTERVENTION/IMPLEADMENT, IA No. 133473/2025 -
INTERVENTION/ IMPLEADMENT, IA No. 145449/2025 - PERMISSION TO
APPEAR AND ARGUE IN PERSON, IA No. 106969/2025 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 77466/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
76271/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES, IA No. 223732/2025 - PERMISSION TO FILE APPLICATION FOR
DIRECTION, IA No. 261016/2025 - PERMISSION TO FILE APPLICATION FOR
DIRECTION, IA No. 211463/2025 - PERMISSION TO FILE APPLICATION FOR
DIRECTION, IA No. 128128/2025 - RECALLING THE COURTS ORDER and IA
No. 331299/2025 - STAY APPLICATION)
WITH
MA 1847/2022 in C.A. No. 5041/2021 (III-A)
(IA No. 149701/2022 - APPLICATION FOR PERMISSION)
CONMT.PET.(C) No. 737/2022 in C.A. No. 5041/2021 (III-A)
2
Diary No(s). 4120/2023 (III-A)
(IA No. 20233/2023 - CONDONATION OF DELAY IN FILING and IA No.
20234/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
CONMT.PET.(C) No. 623/2023 (III-A)
CONMT.PET.(C) No. 624/2023 (III-A)
CONMT.PET.(C) No. 753/2023 in C.A. No. 5041/2021 (III-A)
Diary No(s). 8749/2023 (III-A)
(IA No. 44814/2023 - CONDONATION OF DELAY IN FILING and IA No.
44812/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
CONMT.PET.(C) No. 754/2023 (III-A)
(IA No. 46738/2023 - EXEMPTION FROM FILING PAPER BOOKS, IA No.
261167/2023 - PERMISSION TO FILE APPLICATION FOR DIRECTION and IA
No. 46716/2023 - PERMISSION TO FILE APPLICATION FOR DIRECTION)
SLP(C) No. 7626/2023 (XIV)
(IA No. 200301/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
76134/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and
IA No. 77194/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 12077/2023 (XI)
(IA No. 106721/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 113108/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
CONMT.PET.(C) No. 847/2023 in C.A. No. 5041/2021 (III-A)
SLP(C) No. 9577-9579/2023 (XIV)
(IA No. 267563/2024 - DISCHARGE OF ADVOCATE ON RECORD, IA No.
94151/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and
IA No. 94150/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 8685-8686/2023 (XIV)
(IA No. 129279/2023 - APPLICATION FOR TRANSPOSITION, IA No.
256503/2024 - CONDONATION OF DELAY IN FILING COUNTER AFFIDAVIT, IA
No. 86614/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 87490/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 86615/2023 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 16133/2023 (XIV)
(IA No. 138574/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 9409/2023 (XIV)
(IA No. 92592/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
3
JUDGMENT and IA No. 92593/2023 - PERMISSION TO PLACE ADDITIONAL
FACTS AND GROUNDS)
SLP(C) No. 9194/2023 (XIV)
(IA No. 46764/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT, IA
No. 91041/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 91034/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 9313/2023 (XIV)
(IA No. 91768/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 91767/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 12043/2023 (XIV)
(IA No. 64022/2024 - ADDITION / DELETION / MODIFICATION PARTIES
and IA No. 113601/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16532/2023 (XIV)
(IA No. 124801/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 12453/2023 (XIV)
(IA No. 198232/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ ANNEXURES)
CONMT.PET.(C) No. 955/2023 in C.A. No. 5041/2021 (III-A)
CONMT.PET.(C) No. 956/2023 in C.A. No. 5041/2021 (III-A)
SLP(C) No. 11223-11235/2023 (XIV)
(IA No. 106602/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10798-10799/2023 (XIV)
(IA No. 256516/2024 - CONDONATION OF DELAY IN FILING COUNTER
AFFIDAVIT, IA No. 70361/2025 - DELETING THE NAME OF
PETITIONER/RESPONDENT, IA No. 104346/2023 - EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No. 104344/2023 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 11650/2023 (XIV)
(IA No. 104765/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
CONMT.PET.(C) No. 1011/2023 in C.A. No. 5041/2021 (III-A)
(IA No. 100954/2023 - APPLICATION FOR PERMISSION and IA No.
100945/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
CONMT.PET.(C) No. 1012/2023 in C.A. No. 5041/2021 (III-A)
(IA No. 100974/2023 - APPLICATION FOR PERMISSION and IA No.
100966/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
4
SLP(C) No. 22072/2023 (XIV)
(IA No. 154025/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 20555/2023 (XIV)
(IA No. 162078/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 12343/2023 (XIV)
(IA No. 117922/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 12428/2023 (XIV)
(IA No. 119401/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16136/2023 (XIV)
(IA No. 250137/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT
and IA No. 134439/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 17384/2023 (XIV)
(IA No. 139892/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16131/2023 (XIV)
(IA No. 134381/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 12923/2023 (XIV)
(IA No. 120562/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16132/2023 (XIV)
(IA No. 134484/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 18592/2023 (XIV)
(IA No. 97971/2024 - ADDITION / DELETION / MODIFICATION PARTIES
and IA No. 151784/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 12668/2023 (XIV)
(IA No. 120258/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 13490/2023 (XIV)
SLP(C) No. 23485/2023 (XIV)
(IA No. 194373/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
5
SLP(C) No. 11307/2023 (XIV)
(IA No. 253511/2024 - APPLICATION FOR PERMISSION and IA No.
107259/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 11907/2023 (XIV)
(IA No. 113455/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 18595/2023 (XIV)
(IA No. 167247/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 98357/2024 - ADDITION / DELETION / MODIFICATION PARTIES and
IA No. 139223/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 15367/2023 (XIV)
(IA No. 134874/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 12435/2023 (XIV)
(IA No. 119478/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 119476/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 18598/2023 (XIV)
(IA No. 217184/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 97908/2024 - ADDITION / DELETION / MODIFICATION PARTIES, IA
No. 199921/2024 - CLARIFICATION/DIRECTION and IA No. 153688/2023 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 17258/2024 (XIV)
(IA No. 130317/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 192339/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 12691/2023 (XIV)
(IA No. 120458/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 120456/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 14330/2023 (XIV)
(IA No. 45464/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT, IA
No. 127363/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 127351/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 14471-14477/2023 (XIV)
(IA No. 14148/2024 - APPLICATION FOR SUBSTITUTION, IA No.
256487/2024 - CONDONATION OF DELAY IN FILING, IA No. 128065/2023 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
128064/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 230316/2023 - WITHDRAWAL OF
CASE / APPLICATION)
6
SLP(C) No. 14479/2023 (XIV)
(IA No. 256509/2024 - CONDONATION OF DELAY IN FILING, IA No.
128087/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 128086/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 12321/2023 (XIV)
(IA No. 117613/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 117612/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 16509/2023 (XIV)
(IA No. 121048/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 121049/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 26129/2023 (XIV)
(IA No. 233579/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 14866/2023 (XIV)
(IA No. 132038/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 14603/2023 (XIV)
(IA No. 128773/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16088/2023 (XIV)
(IA No. 143601/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 282703/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 15749/2023 (XIV)
(IA No. 281266/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 281269/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT, IA
No. 139556/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 281263/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ ANNEXURES)
SLP(C) No. 16733/2023 (XIV)
(IA No. 150569/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 150570/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 13164/2023 (XIV)
(IA No. 123215/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 123214/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 16791/2023 (XIV)
(FOR APPLICATION FOR SUBSTITUTION ON IA 15013/2024, FOR impleading
party ON IA 31726/2024, IA No. 59489/2024 - DELETING THE NAME OF
7
PETITIONER/RESPONDENT and IA No. 151248/2023 - EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 21098/2024 (XIV)
(IA No. 177150/2023 - APPLICATION FOR PERMISSION and IA No.
158503/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 14643/2023 (XIV)
(IA No. 129007/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 129008/2023 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 27480/2023 (XIV)
(IA No. 271859/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
245236/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 271860/2025 - INTERVENTION/IMPLEADMENT)
CONMT.PET.(C) No. 1061/2023 in C.A. No. 5041/2021 (III-A)
SLP(C) No. 18601/2023 (XIV)
(IA No. 148760/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 18602/2023 (XIV)
(IA No. 155768/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 23467/2023 (XIV)
(IA No. 201172/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 18594/2023 (XIV)
(IA No. 149879/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 149878/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 28143/2023 (III-A)
(IA No. 221274/2023 - APPLICATION FOR PERMISSION)
SLP(C) No. 20556-20559/2023 (XIV)
(IA No. 25645/2024 - APPLICATION FOR PERMISSION and IA No.
170292/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 18605/2023 (XIV)
(IA No. 59365/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT and
IA No. 157647/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 20553/2023 (XIV)
(IA No. 163509/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 21789/2023 (XIV)
(IA No. 179379/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
8
JUDGMENT and IA No. 179376/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 20525-20526/2023 (XIV)
(IA No. 162116/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 162117/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 21100/2024 (XIV)
(IA No. 256506/2024 - CONDONATION OF DELAY IN FILING COUNTER
AFFIDAVIT and IA No. 171357/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 21792/2023 (XIV)
FOR INTERVENTION/IMPLEADMENT ON IA 178891/2024, IA No. 178926/2024
- APPLICATION FOR PERMISSION, IA No. 178924/2024 - APPROPRIATE
ORDERS/DIRECTIONS and IA No. 178234/2023 - EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 21770/2023 (XIV)
(IA No. 177268/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 177270/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 20527/2023 (XIV)
(IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
165773/2023 and IA No. 165773/2023 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT)
SLP(C) No. 20561/2023 (XIV)
(IA No. 171560/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 33747/2023 (III-A)
(IA No. 164074/2023 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 21778/2023 (XIV)
(IA No. 177963/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 177960/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 23885/2023 (XIV)
(IA No. 196446/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22073/2023 (XIV)
(IA No. 14938/2024 - APPLICATION FOR SUBSTITUTION, IA No.
27318/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT and IA No.
188173/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 23486/2023 (XIV)
(IA No. 206130/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
9
SLP(C) No. 6439/2024 (XIV)
(IA No. 54942/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 148975/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 695/2024 (XIV)
(IA No. 266175/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 26128/2023 (XIV)
(IA No. 230460/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 14544/2024 (XIV)
(IA No. 119211/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 148985/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 23298/2023 (XIV)
(IA No. 212994/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 237966/2024 - INTERVENTION/IMPLEADMENT and IA No.
212993/2023 - PERMISSION TO FILE LENGTHY LIST OF DATES)
SLP(C) No. 24571/2023 (XIV)
SLP(C) No. 24572/2023 (XIV)
(IA No. 29162/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT)
SLP(C) No. 26389/2023 (XIV)
(IA No. 234068/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
W.P.(C) No. 1232/2023 (X)
SLP(C) No. 27482/2023 (XIV)
(IA No. 243181/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 226069/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 27484/2023 (XIV)
(IA No. 248578/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 225961/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 694/2024 (XIV)
(IA No. 264212/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 264214/2023 - EXEMPTION FROM FILING O.T.)
W.P.(C) No. 1216/2023 (X)
SLP(C) No. 25407/2023 (XIV)
(IA No. 235809/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
10
JUDGMENT and IA No. 225084/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 27481/2023 (XIV)
(IA No. 225414/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ ANNEXURES)
SLP(C) No. 26752/2023 (XIV)
SLP(C) No. 27483/2023 (XIV)
(IA No. 248516/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 248513/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 693/2024 (XIV)
(IA No. 263545/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 24083/2024 - INTERVENTION/IMPLEADMENT and IA No.
162974/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
SLP(C) No. 692/2024 (XIV)
(IA No. 243110/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 259255/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 259254/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ ANNEXURES)
SLP(C) No. 15820/2024 (XIV)
(IA No. 243120/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 257413/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 115441/2024 - INTERVENTION/IMPLEADMENT and IA No.
257407/2023 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 2785/2024 (XIV)
(IA No. 9054/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 53812/2023 (III-A)
(IA No. 985/2024 - CONDONATION OF DELAY IN FILING, IA No. 982/2024
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.
53036/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
Diary No(s). 982/2024 (XIV)
(IA No. 167240/2024 - CONDONATION OF DELAY IN FILING, IA No.
167244/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
and IA No. 167245/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16085/2024 (XIV)
(IA No. 37396/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
11
SLP(C) No. 3204/2024 (XIV)
(IA No. 21364/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16084/2024 (XIV)
(IA No. 239201/2024 - CONDONATION OF DELAY IN FILING THE SPARE
COPIES, IA No. 37182/2024 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 37183/2024 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 6440/2024 (XIV)
(IA No. 57302/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 8744/2024 (XIV)
(IA No. 81026/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 81027/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 9576/2024 (XIV)
(IA No. 88403/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16095/2024 (XIV)
(IA No. 97577/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 14481/2024 (XIV)
(IA No. 168196/2025 - APPLICATION FOR PERMISSION and IA No.
113428/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No(s). 17404/2024 (XIV)
(IA No. 166072/2024 - CONDONATION OF DELAY IN FILING, IA No.
194779/2024 - CONDONATION OF DELAY IN FILING THE SPARE COPIES, IA
No. 166068/2024 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 166065/2024 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 166064/2024 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 166066/2024 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 17416/2024 (III-A)
(IA No. 190455/2024 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 23736/2024 (XIV)
(IA No. 143640/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 143638/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 19115/2024 (XIV)
(IA No. 217795/2024 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS, IA No. 217792/2024 - EXEMPTION FROM FILING C/C OF THE
12
IMPUGNED JUDGMENT and IA No. 217794/2024 - PERMISSION TO FILE
PETITION (SLP/TP/WP/..))
SLP(C) No. 15822/2024 (XIV)
(IA No. 230959/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 119727/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 119726/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 15823/2024 (XIV)
(IA No. 27031/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT, IA
No. 141152/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 141150/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 23405/2024 (XIV)
(IA No. 182200/2024 - CONDONATION OF DELAY IN FILING, IA No.
182197/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 182199/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 182198/2024 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Diary No(s). 25613/2024 (III-A)
(IA No. 128703/2024 - CONDONATION OF DELAY IN FILING)
Diary No(s). 26273/2024 (XIV)
(IA No.173372/2024-CONDONATION OF DELAY IN FILING and IA
No.173374/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.173371/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Diary No(s). 28998/2024 (XIV)
(IA No. 230992/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 160975/2024 - CONDONATION OF DELAY IN FILING and IA No.
160973/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 30849/2024 (XIV)
(IA No. 277068/2024 - AMENDMENT OF APPEAL / PETITION / I.A., IA No.
275724/2024 - CONDONATION OF DELAY IN FILING, IA No. 275722/2024 -
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No.
275725/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 13633/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
W.P.(C) No. 476/2024 (X)
(IA No. 164086/2024 - GRANT OF INTERIM RELIEF)
Diary No(s). 34107/2024 (XIV)
(FOR INTERVENTION/IMPLEADMENT ON IA 181743/2024, IA No. 181727/2024
- CONDONATION OF DELAY IN FILING and IA No. 181731/2024 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT)
13
Diary No(s). 35780/2024 (XIV)
(IA No. 223521/2024 - CONDONATION OF DELAY IN FILING, IA No.
223524/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
and IA No. 223523/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 36647/2024 (XIV)
(IA No. 201322/2024 - CONDONATION OF DELAY IN FILING, IA No.
201318/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 201319/2024 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Diary No(s). 36871/2024 (XIV)
(IA No. 192923/2024 - CONDONATION OF DELAY IN FILING, IA No.
192922/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 192918/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 192921/2024 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
Diary No(s). 37832/2024 (XIV)
(IA No. 210035/2024 - CONDONATION OF DELAY IN FILING and IA No.
210034/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 37850/2024 (XIV)
(IA No. 232862/2024 - CONDONATION OF DELAY IN FILING, IA No.
232871/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 70375/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT, IA
No. 232869/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 232867/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 232868/2024 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
Diary No(s). 37912/2024 (XIV)
(IA No. 203258/2024 - CONDONATION OF DELAY IN FILING, IA No.
221314/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 203256/2024 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 38346/2024 (XIV)
(IA No. 301825/2024 - CONDONATION OF DELAY IN FILING, IA No.
301826/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 301827/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 301823/2024 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Diary No(s). 39409/2024 (XIV)
(IA No. 208258/2024 - CONDONATION OF DELAY IN FILING, IA No.
208257/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 208255/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 208256/2024 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
14
Diary No(s). 40352/2024 (XIV)
Diary No(s). 41027/2024 (XIV)
(IA No. 246501/2024 - CONDONATION OF DELAY IN FILING, IA No.
246503/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 250549/2024 - INTERVENTION/IMPLEADMENT, IA No. 246498/2024 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
246500/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)
Diary No(s). 41028/2024 (XIV)
(FOR INTERVENTION/IMPLEADMENT ON IA 221687/2024, IA No. 221534/2024
- CONDONATION OF DELAY IN FILING, IA No. 221538/2024 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 221539/2024 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
221533/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 41150/2024 (XIV)
(FOR INTERVENTION/IMPLEADMENT ON IA 214713/2024, IA No. 212880/2024
- CONDONATION OF DELAY IN FILING, IA No. 212876/2024 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No. 212875/2024 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 41151/2024 (XIV)
(FOR INTERVENTION/IMPLEADMENT ON IA 209654/2024, IA No. 209648/2024
- CONDONATION OF DELAY IN FILING and IA No. 209649/2024 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 41154/2024 (XIV)
(IA No. 223569/2024 - CONDONATION OF DELAY IN FILING and IA No.
223570/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 41162/2024 (XIV)
(IA No. 214241/2024 - CONDONATION OF DELAY IN FILING and IA No.
214242/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 41984/2024 (XIV)
(IA No. 234636/2024 - CONDONATION OF DELAY IN FILING, IA No.
234637/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 238858/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 234635/2024 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
Diary No(s). 42295/2024 (XIV)
(IA No. 215910/2024 - CONDONATION OF DELAY IN FILING APPEAL, IA No.
215909/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 215913/2024 - EXEMPTION FROM FILING O.T. and IA No.
215907/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No(s). 42650/2024 (XIV)
(IA No. 216097/2024 - CONDONATION OF DELAY IN FILING, IA No.
216095/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 216098/2024 - EXEMPTION FROM FILING O.T. and IA No.
15
216092/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No(s). 42771/2024 (XIV)
(IA No. 229149/2024 - CONDONATION OF DELAY IN FILING, IA No.
229151/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 229156/2024 - INTERVENTION/IMPLEADMENT and IA No.
229145/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 43165/2024 (XIV)
(FOR INTERVENTION/IMPLEADMENT ON IA 221033/2024, IA No. 221021/2024
- CONDONATION OF DELAY IN FILING, IA No. 221025/2024 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 221020/2024 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
221009/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 43411/2024 (XIV)
(IA No. 251760/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 251744/2024 - CONDONATION OF DELAY IN FILING, IA No.
251742/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 251749/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 251761/2024 - INTERVENTION/IMPLEADMENT, IA No.
251756/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES and IA No. 251747/2024 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Diary No(s). 43452/2024 (XIV)
(IA No. 222086/2024 - CONDONATION OF DELAY IN FILING, IA No.
222087/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 222083/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 222084/2024 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
Diary No(s). 43699/2024 (XIV)
(IA No. 220879/2024 - CONDONATION OF DELAY IN FILING, IA No.
220873/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 220872/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 220876/2024 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
Diary No(s). 43814/2024 (XIV)
(IA No. 251512/2024 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 251508/2024 - CONDONATION OF DELAY IN FILING, IA No.
251509/2024 - CONDONATION OF DELAY IN REFILING/ CURING THE DEFECTS,
IA No. 251514/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 251535/2024 - INTERVENTION/IMPLEADMENT, IA No.
251510/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES and IA No. 251507/2024 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
SLP(C) No. 22576/2024 (XIV)
(IA No. 86336/2025 - INTERVENTION APPLICATION, IA No. 223305/2024 -
16
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
86346/2025 - PERMISSION TO FILE APPLICATION FOR DIRECTION)
W.P.(C) No. 681/2024 (X)
(IA No. 236900/2024 - STAY APPLICATION)
Diary No(s). 44231/2024 (XI)
(IA No. 244515/2024 - CONDONATION OF DELAY IN FILING, IA No.
244516/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
and IA No. 244514/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 44328/2024 (XIV)
(IA No. 232138/2024 - CONDONATION OF DELAY IN FILING and IA No.
279432/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION)
W.P.(C) No. 699/2024 (X)
(FOR CONDONATION OF DELAY IN FILING THE SPARE COPIES ON IA
278905/2024)
Diary No(s). 44907/2024 (III-A)
(IA No. 5941/2025 - APPLICATION FOR PERMISSION, IA No. 224284/2024
- APPLICATION FOR PERMISSION, IA No. 224286/2024 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 275772/2024 - CONDONATION OF DELAY IN
FILING and IA No. 5945/2025 - INTERVENTION/IMPLEADMENT)
Diary No(s). 47722/2024 (XIV)
(IA No. 34319/2025 - CONDONATION OF DELAY IN FILING, IA No.
34321/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS, IA No. 34322/2025 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 34318/2025 - PERMISSION TO FILE
PETITION (SLP/TP/WP/..)
Diary No(s). 48091/2024 (XIV)
(IA No. 247537/2024 - CONDONATION OF DELAY IN FILING, IA No.
246525/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 209228/2025 - INTERVENTION/IMPLEADMENT and IA No.
208750/2025 - INTERVENTION/IMPLEADMENT)
CONMT.PET.(C) No. 257/2025 in C.A. No. 5041/2021 (III-A)
(IA No. 246523/2024 - EXEMPTION FROM FILING SPARE COPIES)
Diary No(s). 49569/2024 (XIV)
(FOR ADMISSION and I.R. and IA No.294770/2024-CONDONATION OF DELAY
IN FILING and IA No.294773/2024-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.294783/2024 -INTERVENTION/ IMPLEADMENT
and IA No.294769/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)
and IA No.294774/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Diary No(s). 49573/2024 (XIV)
(IA No. 264858/2024 - CONDONATION OF DELAY IN FILING, IA No.
264859/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
17
IA No. 264860/2024 - INTERVENTION/IMPLEADMENT and IA No.
264856/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 50528/2024 (IV-A)
W.P.(C) No. 383/2025 (X)
Diary No(s). 53382/2024 (III-A)
(IA No. 264932/2024 - APPLICATION FOR PERMISSION, IA No. 16318/2025
- CONDONATION OF DELAY IN FILING and IA No. 264930/2024 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 53484/2024 (XIV)
(IA No. 280549/2024 - CONDONATION OF DELAY IN FILING, IA No.
121541/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT, IA No.
280548/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 280551/2024 - INTERVENTION/IMPLEADMENT and IA No.
280547/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 54397/2024 (XIV)
(IA No. 30993/2025 - CONDONATION OF DELAY IN FILING, IA No.
30996/2025 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
and IA No. 30994/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
W.P.(C) No. 861/2024 (X)
SLP(C) No. 20921/2025 (XIV)
(IA No. 164914/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 56159/2024 (III-A)
(IA No. 279004/2024 - APPLICATION FOR PERMISSION, IA No. 16320/2025
- CONDONATION OF DELAY IN FILING and IA No. 279000/2024 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 57951/2024 (XIV)
(IA No. 302035/2024 - CONDONATION OF DELAY IN FILING and IA No.
302034/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 59407/2024 (X)
(IA No. 107924/2025 - EX-PARTE AD-INTERIM RELIEF)
SLP(C) No. 11253/2025 (XIV)
(IA No. 89519/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 89521/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 104/2025 (X)
Diary No(s). 252/2025 (XIV)
(IA No. 20768/2025 - CONDONATION OF DELAY IN FILING, IA No.
20772/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
18
No. 20775/2025 - INTERVENTION/IMPLEADMENT and IA No. 20766/2025 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 261/2025 (XIV)
(IA No. 36766/2025 - CONDONATION OF DELAY IN FILING, IA No.
36762/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 36769/2025 - INTERVENTION/IMPLEADMENT, IA No. 36757/2025 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
36759/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 762/2025 (XIV)
(IA No. 17558/2025 - CONDONATION OF DELAY IN FILING, IA No.
17560/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 17563/2025 - INTERVENTION/IMPLEADMENT and IA No. 17561/2025 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 866/2025 (XIV)
(IA No. 31759/2025 - CONDONATION OF DELAY IN FILING, IA No.
31763/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT, IA No.
31764/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 31766/2025 - INTERVENTION/IMPLEADMENT, IA No. 31761/2025 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
31757/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 1109/2025 (XIV)
(IA No. 116792/2025 - CONDONATION OF DELAY IN FILING, IA No.
116795/2025 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 116797/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 116806/2025 - INTERVENTION/IMPLEADMENT and IA No.
116799/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No(s). 1549/2025 (XIV)
(IA No. 18858/2025 - CONDONATION OF DELAY IN FILING, IA No.
18862/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and
IA No. 18854/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 1667/2025 (XIV)
(IA No. 30073/2025 - CONDONATION OF DELAY IN FILING, IA No.
30075/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and
IA No. 30074/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
SLP(C) No. 2964/2025 (XI)
W.P.(C) No. 220/2025 (X)
(IA No. 69049/2025 - STAY APPLICATION)
C.A. No. 2778/2025 (XVII-B)
(IA No. 48216/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
19
C.A. No. 2662/2025 (XVII-B)
(IA No. 45812/2025 - EX-PARTE STAY and IA No. 45815/2025 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 2648/2025 (XVII-B)
(IA No. 45412/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 3724/2025 (XVII-B)
(IA No. 35999/2025 - EX-PARTE STAY and IA No. 36001/2025 -
EXEMPTION FROM FILING O.T.)
Diary No(s). 4514/2025 (XIV)
(IA No. 124138/2025 - CONDONATION OF DELAY IN FILING, IA No.
124139/2025 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 124137/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 140647/2025 - EXEMPTION FROM FILING SPARE COPIES
and IA No. 124140/2025 - INTERVENTION/IMPLEADMENT)
C.A. No. 3952/2025 (XVII-B)
(IA No. 54678/2025 - STAY APPLICATION)
Diary No(s). 4654/2025 (XVII-B)
(IA No. 45480/2025 - EX-PARTE STAY and IA No. 45481/2025 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 2240/2025 (XVII-B)
C.A. No. 3260/2025 (XVII-B)
(IA No. 45186/2025 - EX-PARTE STAY and IA No. 44986/2025 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 2626/2025 (XVII-B)
(IA No. 44221/2025 - EX-PARTE STAY and IA No. 44223/2025 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 2627/2025 (XVII-B)
(IA No. 44228/2025 - EX-PARTE STAY and IA No. 44229/2025 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 5072/2025 (XVII-B)
(IA No. 100972/2025 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS, IA No. 100965/2025 - EX-PARTE STAY, IA No. 100966/2025
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.
100969/2025 - PERMISSION TO FILE APPEAL)
C.A. No. 3498/2025 (XVII-B)
Diary No(s). 5142/2025 (XIV)
(IA No. 30425/2025 - CONDONATION OF DELAY IN FILING, IA No.
30424/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and
IA No. 30422/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
20
Diary No(s). 5539/2025 (XIV)
(IA No. 32231/2025 - ADDITION / DELETION / MODIFICATION PARTIES, IA
No. 32230/2025 - CONDONATION OF DELAY IN FILING, IA No. 32233/2025
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
32237/2025 - INTERVENTION/IMPLEADMENT, IA No. 32235/2025 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
32229/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
C.A. No. 2598/2025 (XVII-B)
Diary No(s). 7642/2025 (XIV)
(IA No. 43863/2025 - CONDONATION OF DELAY IN FILING, IA No.
43860/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 43865/2025 - INTERVENTION/IMPLEADMENT and IA No. 43854/2025 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 8318/2025 (XIV)
(IA No. 53604/2025 - CONDONATION OF DELAY IN FILING, IA No.
53605/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 55781/2025 - INTERVENTION/IMPLEADMENT, IA No. 53609/2025 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
53608/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 8319/2025 (XIV)
(IA No. 52811/2025 - CONDONATION OF DELAY IN FILING, IA No.
52812/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 56182/2025 - INTERVENTION/IMPLEADMENT and IA No. 52813/2025 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 8343/2025 (XIV)
(IA No. 53462/2025 - CONDONATION OF DELAY IN FILING, IA No.
53460/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 56157/2025 - INTERVENTION/IMPLEADMENT and IA No. 53463/2025 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 13248/2025 (X)
(IA No. 147853/2025 - EXEMPTION FROM FILING O.T. and IA No.
147850/2025 - STAY APPLICATION)
Diary No(s). 19153/2025 (XIV)
(IA No. 110776/2025 - CONDONATION OF DELAY IN FILING, IA No.
110777/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 110796/2025 - INTERVENTION/IMPLEADMENT and IA No.
110764/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No(s). 19160/2025 (XIV)
(IA No. 105229/2025 - CONDONATION OF DELAY IN FILING and IA No.
105228/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
21
W.P.(C) No. 480/2025 (X)
Diary No(s). 20885/2025 (XIV)
(IA No. 108166/2025 - CONDONATION OF DELAY IN FILING and IA No.
108167/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 20910/2025 (XIV)
Diary No(s). 25161/2025 (XIV)
(IA No. 121010/2025 - CONDONATION OF DELAY IN FILING and IA No.
121011/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 26302/2025 (XIV)
(IA No. 132694/2025 - CONDONATION OF DELAY IN FILING, IA No.
132691/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 132699/2025 - INTERVENTION/IMPLEADMENT and IA No.
132690/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 26780/2025 (XIV)
(IA No. 129681/2025 - CONDONATION OF DELAY IN FILING, IA No.
129680/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 129683/2025 - INTERVENTION/IMPLEADMENT and IA No.
129682/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 27385/2025 (XVII-B)
(IA No. 186532/2025 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 186528/2025 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 186531/2025 - EXEMPTION FROM FILING
O.T.)
Diary No(s). 27583/2025 (XIV)
(IA No. 134818/2025 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 134811/2025 - CONDONATION OF DELAY IN FILING, IA No.
134820/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 134822/2025 - EXEMPTION FROM FILING O.T., IA No. 134823/2025
- INTERVENTION/IMPLEADMENT and IA No. 134809/2025 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
Diary No(s). 28013/2025 (XIV)
(IA No. 133411/2025 - CONDONATION OF DELAY IN FILING, IA No.
133410/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 133417/2025 - INTERVENTION/IMPLEADMENT)
Diary No(s). 28909/2025 (XVII-B)
(IA No. 165645/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
W.P.(C) No. 852/2025 (X)
(IA No. 208248/2025 - EX-PARTE STAY)
W.P.(C) No. 842/2025 (X)
22
Diary No(s). 35659/2025 (XIV)
(IA No. 169625/2025 - CONDONATION OF DELAY IN FILING, IA No.
169623/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 169627/2025 - INTERVENTION/IMPLEADMENT)
Diary No(s). 36659/2025 (XIV)
(IA No. 169219/2025 - CONDONATION OF DELAY IN FILING, IA No.
169220/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 169222/2025 - INTERVENTION/IMPLEADMENT and IA No.
170376/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
T.P.(C) No. 3101-3113/2025 (XVI-A)
Diary No(s). 38104/2025 (XIV)
(IA No. 168610/2025 - CONDONATION OF DELAY IN FILING, IA No.
168613/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 168616/2025 - INTERVENTION/IMPLEADMENT, IA No. 169114/2025 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
168609/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
W.P.(C) No. 755/2025 (X)
Diary No(s). 38696/2025 (XIV)
(IA No. 168614/2025 - CONDONATION OF DELAY IN FILING, IA No.
168615/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 168962/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 168611/2025 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
Diary No(s). 43206/2025 (XIV)
(IA No. 234732/2025 - CONDONATION OF DELAY IN FILING, IA No.
234733/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 235010/2025 - INTERVENTION/IMPLEADMENT and IA No.
234731/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Diary No(s). 44634/2025 (XIV)
(IA No. 212749/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 212751/2025 - INTERVENTION/IMPLEADMENT)
Diary No(s). 44641/2025 (XIV)
(IA No. 212416/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 212420/2025 - INTERVENTION/IMPLEADMENT)
Diary No(s). 44656/2025 (XIV)
(IA No. 212178/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 212180/2025 - INTERVENTION/IMPLEADMENT)
Diary No(s). 45164/2025 (XIV)
(IA No. 224781/2025 - CONDONATION OF DELAY IN FILING)
Diary No(s). 45340/2025 (XIV)
(IA No. 205197/2025 - CONDONATION OF DELAY IN FILING, IA No.
23
205195/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 205200/2025 - INTERVENTION/IMPLEADMENT)
Diary No(s). 49137/2025 (XIV)
(IA No. 234759/2025 - CONDONATION OF DELAY IN FILING, IA No.
234758/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 234760/2025 - INTERVENTION/IMPLEADMENT)
W.P.(C) No. 900/2025 (X)
(IA No. 11182/2026 - INTERVENTION/IMPLEADMENT and IA No.
261719/2025 - INTERVENTION/IMPLEADMENT)
SLP(C) No. 31683/2025 (XIV)
(IA No. 262501/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 262502/2025 - INTERVENTION/IMPLEADMENT and IA No.
262466/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No(s). 55091/2025 (XIV)
(IA No. 316429/2025 - CONDONATION OF DELAY IN FILING, IA No.
316431/2025 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 316427/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 316436/2025 - INTERVENTION/IMPLEADMENT and IA No.
316426/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
SLP(C) No. 30125/2025 (XIV)
(IA No. 265520/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 56365/2025 (XIV)
(IA No. 273139/2025 - CONDONATION OF DELAY IN FILING, IA No.
273142/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 273159/2025 - INTERVENTION/IMPLEADMENT)
W.P.(C) No. 1007/2025 (X)
Diary No(s). 59943/2025 (XIV)
(IA No. 294786/2025 - CONDONATION OF DELAY IN FILING, IA No.
294785/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 295485/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
Diary No(s). 63235/2025 (XIV)
(IA No. 307815/2025 - CONDONATION OF DELAY IN FILING and IA No.
307819/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 63910/2025 (XIV)
(IA No. 317529/2025 - CONDONATION OF DELAY IN FILING, IA No.
317530/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 317527/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 317528/2025 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
24
Diary No(s). 64106/2025 (XIV)
(IA No. 288896/2025 - CONDONATION OF DELAY IN FILING and IA No.
288898/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 64574/2025 (XIV)
(IA No. 288842/2025 - CONDONATION OF DELAY IN FILING, IA No.
288841/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 291053/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
Diary No(s). 65266/2025 (XIV)
(IA No. 306739/2025 - CONDONATION OF DELAY IN FILING, IA No.
306741/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 306736/2025 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Diary No(s). 66365/2025 (XIV)
WITH
ITEM NO.4
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 70760/2025
(IA No. 1472/2026 - CONDONATION OF DELAY IN FILING, IA No.
1473/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 1474/2026 – INTERVENTION/IMPLEADMENT AND IA No. 1471/2026 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..)
WITH
Diary No(s). 52436/2025 (XIV)
(IA No. 3949/2026 - CONDONATION OF DELAY IN FILING, IA No.
3954/2026 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS,
IA No. 3948/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 3952/2026 - PERMISSION TO FILE PETITION)
(SLP/TP/WP/..)
Diary No(s). 72835/2025 (XIV)
(IA No. 4389/2026 - CONDONATION OF DELAY IN FILING, IA No.
4387/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND
IA No. 4384/2026 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
AND
ITEM NO. 42
Petition(s) for Special Leave to Appeal (C) No(s). 28795/2024
Date : 20-01-2026 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
HON'BLE MR. JUSTICE VIPUL M. PANCHOLI
Amicus Curiae : Mr. Rajiv Jain, Amicus Curiae
25
Ms. Rohini Prasad, AOR
Ms. Ashika Ranjan, Adv.
Ms. Samridhi Srivastava, Adv.
Ms. Shruti Sakshi, Adv.
Mr. Md. Zaid Hashmat, Adv.
Ms. Shaguftha Hameed, Adv.
For Petitioner(s) :
Krishnamohan K., AOR
Mr. Chaitanyashil Priyadarshi, Adv.
Ms. Priya, Adv.
Ms. Vishakha, AOR
Mr. Utkarsh Raj Sahay, Adv.
Mr. Ibad Mushtaq, AOR
Mr. Ranjit Kumar, Sr. Adv.
Mr. Amar Gupta, Adv.
Mr. Divyam Agarwal, AOR
Mr. Mohit Sharma, Adv.
Mr. Anirudh Vats, Adv.
Mr. Sidhant Kumar, Adv.
Ms. Manyaa Chandok, Adv.
Mr. Sahil Tagotra, AOR
Mr. Anish Gupta, Adv.
Mr. Pradeep Dhingra, Adv.
Mr. Kapil paliwal, Adv.
Ms. Deeksha Jha, Adv.
Mr. Prashant Singh, AOR
Mr. Pashupathi Nath Razdan, AOR
Mr. Mohammad Aslam, AOR
Mr. Syed Kashan Ali, Adv.
Mr. Mateen Ahmad, Adv.
Mr. Vivek Kumar, Adv.
Ms. Sara Sambhavi, Adv.
Mr. Amitesh Kumar Singh, Adv.
Mr. Soayib Qureshi, AOR
Mr. Akshay Srivastava, AOR
Mr. Shreshth Nanda, Adv.
Mr. Aditya Parolia, Adv.
Mr. Manish Kumar Patni, Adv.
Mr. Vivek Kumar, Adv.
Ms. Sumbul Ismail, Adv.
Mr. Suryansh Vashisth, Adv.
Mr. Mohammed Imran Ahmed, Adv.
26
Ms. Raveena Paniker, Adv.
Ms. Avani Sharma, Adv.
Dr. Vinod Kumar Tewari, AOR
Mr. Amit Wadhwa, Adv.
Mr. Sanjay Hadala, Adv.
Dr. Nitin Sharma, Adv.
Mr. Rajesh Yadav, Adv.
Ms. Priyanka Dubey, Adv.
Mr. Laxmikant Upadhayay, Adv.
Mr. Ramnesh Verma, Adv.
Mr. Nipun Katyal, Adv.
Mr. Suchakshu Jain, Adv.
Mr. Dhananjay Kumar, Adv.
Mr. Surya Pratap Singh Rana, Adv.
Mr. Manan Sharma, Adv.
Mr. Ratnesh Kumar, Adv.
Ms. Rajnandini, Adv.
Mr. Meghraj Singh, Adv.
Mr. Shashank Shekhar, AOR
Mr. Rakesh Dahiya, AOR
Mr. Aakash Dahiya, Adv.
Mr. Aditya Dahiya, Adv.
Mr. Rn Mahlawat, Adv.
Mr. Praveen Kumar, Adv.
Mr. Anuj Chauhan, Adv.
Mr. Shivam Bakshi, Adv.
Mr. Rishab Jain, Adv.
Mr. Tushar Manohar Khairnar, AOR
M/S. Dua Associates, AOR
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Nikhil Mehndiratta, Adv.
Ms. Ira S. Mahajan, Adv.
Ms. Nidhisha Choksi, Adv.
Mr. Kumar Saumitr, Adv.
Mr. Varad Kohle, Adv.
Mr. Amrit Bhatia, Adv.
Mr. K.k. Singh, Adv.
Mr. Aishwarya Pathak, AOR
Ms. Tamanya Gaur, Adv.
Mr. N.k. Sharma, Adv.
Mr. Gopal Jha, AOR
Mr. Kapil Gautam, Adv.
Mr. Deepak Gautam, Adv.
Mr. Umesh Kumar Yadav, Adv.
Mr. Navesh Kumar, Adv.
27
Mr. Sawan Datta, Adv.
Mr. Sanjeev Sagar, Sr. Adv.
Mr. Rishabh Malik, Adv.
Ms. Nazia Praveen, Adv.
Mr. Siddharth Chaturvedi, Adv.
Ms. Jaspreet Gogia, AOR
Mr. Saurabh Jain, AOR
Mr. P. K. Jain, Adv.
Mr. P. K. Goswami, Adv.
Mr. S. P. Singh Rathore, Adv.
Mr. Shryansh Aggarwal, Adv.
Mr. S S Pandey, Adv.
Mr. Abhishek Ritabh Shukla, AOR
Mr. Naman Jain, Adv.
Mr. Roshan Kumar, Adv.
Mr. F.C.sharma, Adv.
Mr. Pramit Saxena, AOR
Mr. Raj Kishor Choudhary, AOR
Mr. Shakeel Ahmed, Adv.
Ms. Vikram Patralekh, Adv.
Mr. Vikram Patralekh, Adv.
Ms. Pratibha Singh, Adv.
Ms. Shalini Tripathi, Adv.
Mr. Anupam Bhati, Adv.
Mr. Vineet Jindal, Adv.
Mr. Sriram P., AOR
Mr. Mrinal Harsh Vardhan, Adv.
Mr. Chand Qureshi, AOR
Ms. Rituparna Patra, Adv.
Mr. Nand Ram, Adv.
Mr. Vijay Kumar, Adv.
Mr. Sundeep Pandhi, Adv.
Mr. Mohd Shahzad Ansari, Adv.
Mr. Keshav Dev, Adv.
Mr. Kushagra Bansal, Adv.
Mr. Ashish Chauhan, Adv.
Ms. Chetna Singh, Adv.
Mr. Pradeep Baisoya, Adv.
Mr. Rahul Besoya, Adv.
Mr. Vijay Kasana, AOR
Kusum, AOR
Mr. Jatin Sharma, Adv.
Mr. R.s.rathi, Adv.
28
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Siddharth Bhatli, Adv.
Mr. Dinesh Kumar Garg, AOR
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, Adv.
Mr. Vishal Gosain, Adv.
Mr. Shaurya Rai, Adv.
Mr. Md. Hussain, Adv.
Mr. Aham Saha, Adv.
Mr. Abraham C Mathew, Adv.
Mr. Nishe Rajen Shonker, AOR
Mr. Vivek Paul, Adv.
Mr. Shaji J Kodankadath, Adv.
Mr. Tusharjeet Singh, Adv.
Mr. Khayrul Bashar, Adv.
Mr. Arun Vivek Sezhian, Adv.
Mr. Zulfiqar Ali Khan, AOR
Mr. Sumit Srivaastava, AOR
Ms. Paromita Majumdar, AOR
Ms. Meenakshi Vimal, Adv.
Mr. Kamaljeet Singh, Adv.
Mr. Akash Bhatt, Adv.
Ms. Riya Sagar, Adv.
Mr. Jayant Rao, Adv.
Ms. Prachi Johri, AOR
Mr. Sahil Ahuja, Adv.
Mr. K. Parameshwar, Sr. Adv.
Mr. Prashant Bhardwaj, AOR
Mr. Rishi Bharadwaj, Adv.
Mr. Rahul Mehalwal, Adv.
Mr. Aditya Pratap Singh, Adv.
Mr. Rishi Kumar Singh Gautam, AOR
Mr. Pradeep Khatana, Adv.
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Mr. Rajat Mittal, AOR
Ms. Pragya Barsaiyan, Adv.
Mr. Suprateek Neogi, Adv.
Mr. Priyanshu, Adv.
Mr. Subham Kumar, Adv.
29
Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Mr. Digant Mishra, Adv.
Ms. Anshul Rajora, Adv.
M/S. Lambat & Legiteam, AOR
Mr. Akshya, Adv.
Ms. Shradha Agrawal, AOR
Mr. Praveen Agrawal, AOR
Mr. Manish Raghav , AOR
Mr. Himanshu Gupta, Adv.
Mr. Manoj C. Mishra, AOR
Mr. Vipul Agrawal, AOR
Mr. Anshuman Nayak, Adv.
Mr. Kisalaya Shukla, AOR
Mr. Satyam Pandey, Adv.
Mr. Sandeep Kumar Dwivedi, Adv.
Mr. Krishna Kant Shukla, Adv.
Mr. Neeraj Kumar Singh, Adv.
Mr. Awadhesh Kumar, Adv.
Ms. Rashika Khanna, Adv.
Ms. Manisha Ambwani, AOR
Mr. Lzafeer Ahmad B. F., AOR
Mr. Tom Joseph, AOR
Mr. Mohit Bidhuri, Adv.
Mr. Duvvada Ramesh, Adv.
M/S. Legal Options, AOR
Ms. Kanchan Yadav, Adv.
Ms. Sonia Dube, Adv.
Ms. Saumya Sharma, Adv.
Mr. Tanishq Sharma, Adv.
Mr. Ajay Marwah, AOR
Mr. Paranatp Singh, Adv.
Mr. Swaroopanand Mishra, Adv.
Mr. Mrigank Bhardwaj, Adv.
Ms. Dhriti Sharma, Adv.
Mr. Rahul Kumar, Adv.
Mr. Rishi Kapoor, Adv.
Ms. Gitanjali Kapoor, Adv.
Ms. Maitri Goal, Adv.
Mr. Ritik Pandey, Adv.
Mr. Varun Ranjan, Adv.
30
Mr. Ashish Kumar Upadhyay, AOR
Mr. Vivek Jain, AOR
Ms. Aditi Mohan, Adv.
Mr. Mudit Gupta, AOR
Mr. Tushar Bhushan, AOR
Mr. Amit Mishra, Adv.
Ms. Mitakshara Goyal, Adv.
Mr. Akshat Hansaria, Adv.
Mr. Pranav Sachdeva, AOR
Mr. Sanyam Jain, Adv.
Ms. Khushboo Singhal, Adv.
Ms. Mishra Divya Santosh, Adv.
Mr. P Rohit Ram, Adv.
M/S. Mukesh Kumar Singh And Co., AOR
Mr. Vivek Sarathia, Adv.
Mr. Ranvir Singh Chhillar, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Srinivas, Adv.
Mr. Narendra Kumar Goyal, Adv.
Mr. Suresh Prasad, Adv.
Mr. Kadam Hans, Adv.
Mr. Pawan Kumar Dhiman, Adv.
Ms. Kajal Rani, Adv.
Mr. Rahul Saini, Adv.
Mr. Anil Kumar Sagar, Adv.
Mr. Amar Kumar Raizada, Adv.
Ms. Km Reena, Adv.
Mr. Jeetendra Kumar, Adv.
Mr. Rahul Maratha, Adv.
Mr. Divyanshu Saraswat, Adv.
Ms. Saba, Adv.
Mr. C.m.dwivedi, Adv.
Mr. J.s.maratha, Adv.
Mr. Sanjay Kumar Jha, Adv.
Mr. Kunwar Siddhartha Singh, Adv.
Mr. Ravindra Kumar, Adv.
Mr. Ikshit Singhal, Adv.
Mr. Harsh Chaturvedi, Adv.
Mr. Subodh, Adv.
Mr. Sunil J Mathews, Adv.
Mr. Rajeev Singh, Adv.
Ms. Jyoti Chib, Adv.
Mr. Samant Singh, Adv.
Ms. Ashwani Kumar Singh, Adv.
Ms. Ashtami, Adv.
Mr. Rajeev Singh, AOR
31
Ms. Achint, Adv.
Mr. Himanshu Tyagi, AOR
Mrs. Poonam Sharma, Adv.
Ms. Yachana, Adv.
Ms. Bhavya Gaba, Adv.
Ms. Km Monika, Adv.
Mr. Krishna Kr. Sharma, Adv.
Ms. Munisha Anand, Adv.
Mr. Pankaj Gupta, Adv.
Mr. Akash, Adv.
Mr. Vishwa Pal Singh, AOR
Mr. Prithvi Pal, AOR
Mr. Sanjay Kumar Yadav, Adv.
Mr. Neeraj, Adv.
Mr. Bhupinder Yadav, Adv.
Mr. Manoj Jain, Adv.
Ms. Rupa Rani, Adv.
Mr. Amit Verma, AOR
Ms. Swati Sood, Adv.
Ms. Pridhi Chopra, Adv.
Mr. Shashwat Anand, AOR
Mr. Shashwat Parihar, Adv.
Mr. Rishabh Kumar, Adv.
Mr. Shashank Singh, Adv.
Mr. Shikhar Singhal, Adv.
Ms. Mansi Singhal, Adv.
Mr. Rahul Bhati, Adv.
Mr. Yatharth Vashishta, Adv.
Mr. Vivek Kumar, Adv.
Ms. Neha Kumari, Adv.
Mr. Anantha Narayana M.g., AOR
M/S. Ram Sankar & Co, AOR
Dr. Ram Sankar, Adv.
Mr. Vasantha Kumar K, Adv.
Mr. S Anand, Adv.
Mr. Sushant Singh, Adv.
Mr. Maheswaran Prabakaran, Adv.
Mr. Dhananjai Jain, AOR
Mr. Anurag Mishra, Adv.
Mr. Omita Unarkar, Adv.
Mr. Bhoop Singh, Adv.
Mrs. Omita Unnarkar, Adv.
Mr. Rakesh Kumar, Adv.
32
Mr. Saurabh Mishra, AOR
Mr. Ankit Sharma, Adv.
Ms. Preeti Kashyap, Adv.
Mr. Riju Mani Talukdar, AOR
Mr. Devansh Srivastava, AOR
Mr. Abid Ali Beeran P, AOR
Mr. Saswat Adhyapak, Adv.
Ms. Namita Kumari, Adv.
Ms. Ruchi Gupta , AOR
Mr. Devendra Kumar Shukla, AOR
Mr. Ritesh Khare, Adv.
Mr. Pawan Kumar Ray, Adv.
Ms. Namrata Chandorkar, Adv.
Mr. Rakesh Kumar Tewari, Adv.
Mr. Rajat Dabas, Adv.
Mr. K Parameshwar, Sr. Adv.
Mr. Akash Chatterjee, AOR
Mr. Yashvardhan, Adv.
Mr. Piyush Singh, Adv.
Mr. Parijat Chandan, Adv.
Ms. Avantika Chaudhary, Adv.
Mr. Nitesh Ranjan, AOR
Mr. Manoj Yadav, Adv.
Mr. Ranbir Singh Yadav, AOR
Mr. Abhinay, AOR
Ms. Deeksha Prakash, Adv.
Mr. Amit Pawan, AOR
Mr. Anand Nandan, Adv.
Mr. Kuldeep Mishra, Adv.
Ms. Aashna Agarwal, Adv.
Mr. Abhishek Kumar Singh, AOR
Mr. Abhinav Jagannath, Adv.
Mr. Abhinav Jaganathan, Adv.
Mr. Paresh B. Lal, Adv.
Mr. Paresh Bihari Lal, Adv.
Mr. Aditya Bhattacharya, Adv.
Ms. Tanushree Pande, Adv.
Ms. Pallavi Singh, Adv.
Ms. Kritika Ranjan, Adv.
Ms. Pallavi Baghel, Adv.
33
Ms. Anamika Yadav, Adv.
Mr. Palash Singhai, AOR
Mr. Akshay Srivastava, Adv.
Mr. Shresth Nanda, Adv.
Mr. Manish Patni, Adv.
Mr. Ankit Yadav, AOR
Ms. Gunjan Rathore, Adv.
Mr. Chaitanya Sonkeria, Adv.
Mr. Areeb Husain, Adv.
Mr. Manish Kumar Gupta, AOR
Mr. Chinmoy Khaladkar, Adv.
Mr. Abhinav Agnihotri, Adv.
Mrs. Harshit Rana, Adv.
Mr. Nathans Kr Pal, Adv.
Mr. B. K. Pal, AOR
Mr. R. Chandrachud, AOR
Ms. Ekta Choudhary, AOR
Ms. Vedanshi Verma, Adv.
Ms. Rushali Sikand, Adv.
Ms. Twinkle Singh Chauhan, Adv.
Mr. Ankur Anand, Adv.
Mr. Gaurav Goel, AOR
Mr. Narendra Hooda, Sr. Adv.
Mr. Lokesh Malik, Adv.
Ms. Atika Chaturvedi, Adv.
Mr. Shubham Jain, AOR
Mr. Avinash Sharma, AOR
Ms. Akanksha Kapoor, Adv.
Ms. Damyanti Juneja, Adv.
Ms. Abhilasha Yadav, Adv.
Mr. Gaurav Kumar, Adv.
Mr. Jayender S. Chandail, Adv.
Mr. Milind Kumar, AOR
Mr. Shyamal Kumar, AOR
Mr. Prithu Garg, AOR
Mr. Ashutosh Arvind Kumar, Adv.
Mr. Shivam Singh, Adv.
Mr. Anshul Gupta, AOR
Ms. Kirti Dua, Adv.
Mr. Rishabh Darira, Adv.
34
Mr. Aditya Tainguriya, Adv.
Mr. Ritwik Parikh, AOR
Mr. Rajat K. Mittal, Adv.
Mr. Maitreya, Adv.
Ms. Heena Khatun, Adv.
Mr. Dipak Kumar Jena, AOR
Mr. Prasanna Kumar Parhi, Adv.
Mr. Pramod Kumar, Adv.
Ms. Smita Kumari, Adv.
Mr. Debasis Bhattacharya, Adv.
Mr. Om Parkash Yadav, Adv.
Mr. Sandip Munian, Adv.
Mr. Ashutosh Singhdeo, Adv.
Mr. Raj Shekhar Jena, Adv.
Mr. Sanchit Garga, AOR
Mr. Kunal Rana, Adv.
Mr. Shashwat Jaiswal, Adv.
Mr. Anilendra Pandey, AOR
Mr. Kamlesh Upadhyay, Adv.
Mr. Ashutosh Gupta, Adv.
Ms. Archna Jain, Adv.
Mr. Sumit Agarwal, Adv.
Mr. Siddharth Agrawal, Adv.
Mr. Yashasvi Sharma, Adv.
Ms. Damini Vishwakarma, Adv.
Mr. Achyut Sexena, Adv.
Ms. Neha Malik, AOR
Mr. V Giri, Sr. Adv.
Mr. Abhishek Kaushik, Adv.
Mr. Shrirang Bharat Varma, AOR
Dr. Linto K.b., AOR
Mr. Mohit Bidhuri, Adv.
Mr. Vijay K. Jain, AOR
Mr. Satyendra Kumar, AOR
Ms. Roopa Paul, Adv.
Mr. Parveen Paul, Adv.
Mr. H L Chumber, Adv.
Mr. Rahul Kumar, Adv.
Mr. Shivam Birt, Adv.
Mr. Saransh Attri, Adv.
Ms. Kajol Aggarwal, Adv.
Mr. Mareesh Pravir Sahay, AOR
35
Mr. Chitra Chanda, Adv.
Mr. Kartik Jindal, Adv.
Mr. Kartik Virmani, Adv.
Mr. Vedant Tiwari, Adv.
Mr. Nihar Dharmadhikari, Adv.
Ms. Vishakha, AOR
Mr. Utkarsh Raj Sahay, Adv.
Mr. Rakesh Kumar Singh, AOR
Mr. Varun Bala, Adv.
Mr. Rajnish Kumar Singh, Adv.
Mr. Akshay Srivastava, AOR
Mr. Aditya Parolia, Adv.
Mr. Suryansh Vashisth, Adv.
Mr. Mohammed Imran Ahmed, Adv.
Mr. Amit Wadhwa, Adv.
Mr. Sanjay Kumar Hadala, Adv.
Dr. Nitin Sharma, Adv.
Mr. Rajesh Yadav, Adv.
Mr. Pramod Tiwari, Adv.
Mr. Vivek Tiwari, Adv.
Ms. Priyanka Dubey, Adv.
Mr. Laxmikant Upadhayay, Adv.
Dr. Vinod Kumar Tewari, AOR
For Respondent(s) :
Mr. Mareesh Pravir Sahay, AOR
Ms. Chitra Chanda, Adv.
Mr. Kartik Jindal, Adv.
Mr. Kartik Virmani, Adv.
Mr. Rudreshwar Singh, Sr. Adv.
Mr. Sumit Srivaastava, AOR
Mr. Karmveer, Adv.
Mr. Rajesh Pathak, Adv.
Ms. Vagisha Kashyap, Adv.
M/S. Khaitan & Co., AOR
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Wamika Trehan, Adv.
Mr. Siddhant Kumar, Adv.
Mr. Dinesh Kumar Garg, AOR
Ms. Manisha Ambwani, AOR
Mr. Gudipati Gayatri Kashyap, Adv.
Ms. Apoorva Pandey, Adv.
36
Mr. Rose Verma, Adv.
Mr. Rahul Yadav, Adv.
Ms. Mansi Jaiswal, Adv.
Mr. Ranvijay Gohain, Adv.
Ms. Anam Ahmad, Adv.
Krishnamohan K., AOR
Mr. Chaitanyashil Priyadarshi, Adv.
Mrs. Priya, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Shubhendu Anand, Adv.
Mr. Saransh Kumar, Adv.
Mr. Aman Sharma, Adv.
Mr. Sachin Sharma, Adv.
Ms. Sushma Verma, Adv.
Mr. Shashwat Parihar, Adv.
Mr. Sudarshan Lamba, AOR
Mr. Sougat Sinha, AOR
Mr. N.venkataraman, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Nisha Bagchi, Sr. Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Annirudh Sharma- Ii, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Ms. Sushma Verma, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. R. Gopalakrishnan, AOR
Mr. Nitin Mishra, AOR
Mr. Raju Ramachandran, Sr. Adv.
Mr. O. P. Gaggar, AOR
Mr. Sachindra Karn, Adv.
Mr. Mohammed Afeef, Adv.
Ms. Ms. Shruti Narayan, Adv.
Ms. Shruti Narayan, Adv.
Ms. Nida Khan Salim, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Ms. Chitrangda Rashtravara, Adv.
Mr. Jagdish Chandra, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Annirudh Sharma-ii, Adv.
Mr. Anish Agarwal, AOR
Mr. R. Chandrachud, AOR
37
Mr. Karan Gandhi, Adv.
Mr. Shikhar Tiwari, Adv.
Ms. Vidhika Kapoor, Adv.
Ms. Riya Jain, Adv.
Mr. Tarun Arora, AOR
Mr. A. N. Kirpal, AOR
Mr. Ramesh Babu M. R., AOR
Ms. Nisha Sharma, Adv.
Ms. Jagrati Bharti, Adv.
Mr. Rohan Srivastava, Adv.
Mr. Nakul Dewan, Sr. Adv.
Ms. Kanika Singhal, AOR
Mr. Satyender Saharan, Adv.
Ms. Deepshikha, Adv.
Ms. Ananya Patwardhan, Adv.
Ms. Niharika Ahluwalia, AOR
Mr. Bhakti Vardhan Singh, AOR
M/S. Ramesh Allanki And Associates, AOR
Miss Pracheta Kar , AOR
Mr. Divyanshu Sahay, AOR
Ms. Shradha Narayan, Adv.
Mr. Akshay Sahay, Adv.
Ms. Goldy Goyal, AOR
Mr. Sidharth Joshi, Adv.
Mr. Gopal Singh Chouhan, Adv.
Ms. Ambareen, Adv.
Mr. Arjun Sharma, Adv.
Mr. Manoj, Adv.
Mr. Ashish Makhija, Adv.
Mr. Deep Bisht, Adv.
Mr. Anurag Tandon, AOR
Mr. Brijesh Kumar Tamber, AOR
Mr. Vinay Singh Bist, Adv.
Mr. Prateek Kushwaha, Adv.
Mr. Arani Mukherjee, Adv.
Ms. Arani Mukherjee, Adv.
Mr. Yashu Rustagi, Adv.
Mr. Sahas Bhasin, Adv.
Mr. Rishi Kapoor, AOR
Ms. Harimohana N., Adv.
38
Mr. V M Kannan, AOR
Mr. Mayank Singh, Adv.
Mr. Shekhar Kumar, AOR
Ms. Meenakshi Arora, Sr. Adv.
Ms. Pallavi Pratap, AOR
Ms. Kajal Dewan, Adv.
Mr. Rizwan Ahmad, AOR
Mr. Himanshu Gupta, Adv.
Mr. Mayank Mishra, Adv.
Mr. K Surya Pra, Adv.
Ms. Ayshwarya Chandar, AOR
Mr. Ritesh Agrawal, AOR
Mr. Prateek Gupta, Adv.
Ms. Rachna D Dubey, Adv.
Ms. Rachna Dubey, Adv.
Mr. S. S. Shroff, AOR
Mr. Bhrigu Dhami, Adv.
Mr. Ashish Batra, AOR
Mr. Mudit Sharma, Adv.
Ms. Nandini Sharma, Adv.
Mr. Manish Paliwal, AOR
Mr. Udaibir Singh Kochar, Adv.
Ms. Samvartika Pathak, Adv.
Mr. Pushkar Khanna, Adv.
M/S. Dua Associates, AOR
Mr. Munawwar Naseem, Adv.
Mr. Jaskaran Singh Bhatia, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Ms. Aditi Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Gagan Gupta, Sr. Adv.
Mr. Ashutosh Nagar, AOR
Mr. Kartik Yadav, Adv.
Mr. Prabhash, Adv.
Mr. Amit Kumar, Adv.
Mr. Abhinav Gupta, Adv.
Mr. Suchit Kohli, Adv.
Mr. Vivek Gaurav, Adv.
Mr. Lokesh Sinhal, Sr. A.A.G.
39
Mr. Shekhar Raj Sharma, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Nidhi Narwal, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Srishti Jain, Adv.
Ms. Ishika Gupta, Adv.
Mr. Abhay Nair, Adv.
Mr. Sarthak Arya, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Mr. Viraj Kadam, Adv.
Mr. Soumya Dutta, AOR
Mr. Rahul Kumar, Adv.
Mr. Siddhant Upmanyu, Adv.
Mr. Abhijeet Pandey, Adv.
Mr. Snehasish Mukherjee, AOR
Mr. Ajay Uppal, Adv.
Mr. Bhaskar Malakar, Adv.
Mr. Maneesh, Adv.
Mr. Asit Kumar Royy, Adv.
Mr. Asit Kumar Roy, Adv.
Mr. Krishan Mahajan, Adv.
Mr. Vishal Agarwal, Adv.
Ms. Megha Gaur, Adv.
Mr. Rajat Manchanda, Adv.
Mr. Parmanand Gaur, AOR
Mr. Vishal Gupta, AOR
Mr. Jugul Kishor Gupta, AOR
Mr. Vasim Akhtar, Adv.
Mr. Vinay Kumar Ahrodia, Adv.
Mr. Vishwa Pal Singh, AOR
Mr. Anant Gautam, AOR
Mr. Ajay Sharma, Adv.
Mr. Deepanjal Choudhary, Adv.
Mr. Vibhu Sharma, Adv.
Mr. Rishi Chauhan, Adv.
Mr. Aman Gahlot, Adv.
Ms. Likivi Jakhalu, Adv.
Ms. Azal Aekram, Adv.
Ms. Mehaak Jaggi , AOR
Mr. Mukul Rohatgi, Sr. Adv.
Dr. A.M. Singhvi, Sr. Adv.
Mr. Ankur Saigal, Adv.
40
Mr. Amar Dave, Sr. Adv.
Mr. Divyanshu Srivastava, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Aryan Rachh, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Anshuman Srivastava, Adv.
Mr. Shivam Shukla, Adv.
Ms. Shivani Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Mr. R.K. Jain, Sr. Adv.
Dr. Mansi Jain, Adv.
Mr. I.s.jain, Adv.
Mr. Nikhil Jain, AOR
Mr. Avs Subramanyam, Adv.
Mr. Niraj Kumar, Adv.
Mr. T. R. B. Sivakumar, AOR
Ms. Awantika Manohar, AOR
Mr. Sanjiv Sen, Sr. Adv.
Mr. Annindya Banerjee, Adv.
Mr. Ujjal Banerjee, AOR
Mr. Swapnil Gupta, Adv.
Mr. Tarun Mishra, Adv.
Mr. Shrikant Ramteke, Adv.
Mr. Nikhil R.t., Adv.
Mr. Prahalad Balaji, Adv.
Ms. Garima Saxena, Adv.
Mr. Parimal Rai, Adv.
Mr. Manu Mishra, Adv.
Mr. Nikhil Rt, Adv.
Ms. Simran Gupta, Adv.
Ms. Radha Gupta, Adv.
Ms. Jharna Singh, Adv.
Mr. Shaurya Sahay, AOR
Mr. Aman Jaiswal, Adv.
Ms. Palak Mathur, Adv.
Mr. Tanmaya Agarwal, AOR
Mr. Wrick Chatterjee, Adv.
Mrs. Aditi Agarwal, Adv.
Mr. Venancio D’costa, Adv.
Ms. Gauri Goel, Adv.
Mr. Faisal Sherwani, AOR
Mr. Sanjiv Sen, Sr. Adv.
Ms. Shivangi Mishra, Adv.
Mr. Faisal Sherwani, AOR
41
Mr. Gahalad Balaji, Adv.
Mr. Parimal Rai, Adv.
Ms. Jharna Singh, Adv.
Ms. Simran Gupta, Adv.
Mr. Himanshu Chaubey, AOR
Mr. Siddharth Garg, Adv.
Mr. Srijan Sinha, Adv.
Ms. Lihzu Shiney Konyak, Adv.
Mr. Srajan Yadav, Adv.
Ms. Trisha Garimala, Adv.
Mr. Tarun Gupta, AOR
Mr. Shantanu Sagar, AOR
Mrs. Divya Mishra, Adv.
Ms. Niharika Rai, Adv.
Dr. Pushpa Mishra, Adv.
Mr. Pranshu Dwivedi, Adv.
Mr. Niranjan Reddy, Sr. Adv.
Mr. Puneet Singh Bindra, AOR
Mr. Rishabh Gupta, Adv.
Ms. Charu Modi, Adv.
Ms. Kriti Dang, Adv.
Ms. Sukriti Seth, Adv.
Mr. Chandra Raj, Adv.
Ms. Shaanya Shukla, Adv.
Mr. Ramesh N. Keswani, Adv.
Mr. Ramesh N Keswani, Adv.
Mr. Pranav Singal, Adv.
Mr. Rav Raghunath Vachher, Adv.
Mr. Ravi Raghunath Vachher, Adv.
Mr. Arjun Vachher, Adv.
Mr. R. N. Keswani, AOR
Ms. Amrita Singh, AOR
Mr. Prateek Kasliwal, Adv.
Mr. Aakash Vashishtha, Adv.
Mr. Siddharth Jain, Adv.
Ms. Vanya Gupta, AOR
Mr. Ashutosh Kumar, AOR
Ms. Jasmine Damkewala, AOR
Ms. Vaishali Sharma, Adv.
Mr. Divyam Khera, Adv.
Mr. Shantanu Kumar, AOR
42
Mr. Sanjeev Kumar, Adv.
Mr. Sidharth Nahar, Adv.
Mr. Ananta Prasad Mishra, AOR
Mr. Udaibir Singh Kochar, Adv.
Ms. Samvartika Pathak, Adv.
Mr. Utsav Garg, Adv.
Mr. Anupam Singh, AOR
Mr. Deepkaran Dalal, AOR
Mr. Raunaq Dalal, Adv.
Mr. Saurabh Sharma, Adv.
Sameer Kumar, AOR
Mr. Ashish Kumar Tiwari , AOR
Ms. Usha Singh, Adv.
Mr. Siddharth Mittal, AOR
Mr. Nishant Kumar , AOR
Mr. Anmol Chandan, Adv.
Mr. Siddharth Mohanty, Adv.
Mr. Gaurav Prakash Pathak, Adv.
Mr. Gaurav Prakah Pathak, Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. Manu Beri, Adv.
Mr. Pratik Kasliwal, Adv.
Mr. Prateek Kasliwal, Adv.
Mr. Akash Vashishtha, Adv.
Mr. Aakash Vashishtha, Adv.
Ms. Varnali Purohit, Adv.
Mr. Siddharth Jain, Adv.
Mr. Upmanyu Tewari, AOR
Mr. Raunek Raheja, Adv.
Ms. Kudrat Mann, Adv.
Mr. Sanjeev Singh, Adv.
Ms. Sandipa Bhattacharjee, Adv.
Ms. Anshita Argal, Adv.
Mr. Astik Dubey, Adv.
Mr. Jay Rathi, Adv.
Mr. Sudhansu Palo, AOR
Mr. Jayender S. Chandail, Adv.
Mr. Rakesh Kumar Palo, Adv.
Mr. Gaurav Kumar, Adv.
Dr. Joginder Singh Berwal, Adv.
Mr. Rajesh Kumar Gautam, AOR
Mr. Anant Gautam, Adv.
Mr. Ajay Sharma, Adv.
43
Mr. Deepanjal Choudhary, Adv.
Mr. Vibhu Sharma, Adv.
Mr. Rishi Chauhan, Adv.
Ms. Likivi Jakhalu, Adv.
Ms. Azal Aekram, Adv.
Mr. Anand Shankar Jha, AOR
Mr. Abhilekh Tiwari, Adv.
Ms. Nandika Kaushik, Adv.
Mr. Shubhank Sharma, Adv.
Mr. Rajiv Shankar Dvivedi, AOR
Mr. S.K. Sarkar, Adv.
Ms. Snigdha Singh, Adv.
Mr. Bhushan, Adv.
Ms. Priya, Adv.
Ms. Priyanka Parmar, Adv.
Mr. Kuber Dewan, Adv.
Ms. Neeharika Aggarwal, Adv.
Mr. Kaushtubh Srivastava, Adv.
Mr. Kaustubh Srivastava, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Vijay Kaundal, Adv.
Mr. Nitish Kant Sharma, Adv.
Mr. Vikramaditya Singh, AOR
Ms. Mehak Khurana, Adv.
Mr. Roshini Ojha, Adv.
Ms. Sapna Jha, Adv.
Ms. Yashika Gupta, Adv.
Mr. Anupam Jain, Adv.
Mr. K Parameswar, Sr. Adv.
Mr. Rajesh P., AOR
Mr. Arpit Dwivedi, Adv.
Mr. Manmeet Singh Nagpal, Adv.
Ms. Sakshi Kapoor, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR
Mr. Vishal, Adv.
Mr. Kumar Amartya, Adv.
Mrs. Subhadra Dwivedi, Adv.
Mrs. Subhadra Dwivedi, Adv.
Mr. Amitabh Singh, Adv.
Mr. Amitabh Singh, Adv.
Ms. Sarvshree, AOR
Ms. Somyashree, Adv.
Mr. Ashesh Lal, Adv.
Mr. Kamakhya Srivastava, Adv.
44
Ms. Susmita Lal, AOR
Mr. Ashish Rana, AOR
Ms. Megha Gaur, AOR
Mr. Rajat Manchanda, Adv.
Mr. Deepanshu Bharti, Adv.
Mr. C. George Thomas, AOR
Mr. Anoop Prakash Awasthi, AOR
Mr. Pallav Saxena, Adv.
Mr. Shubham Dubey, Adv.
Mr. Rushikanta Dash, Adv.
Ms. Jasleen Kaur, Adv.
Mr. Nishant Awana, AOR
Ms. Rini Badoni, Adv.
Ms. Nitya Sharma, Adv.
Mr. Mayank Chaudhary, Adv.
Ms. Pooja Chand Dwivedi, Adv.
M/s Nma Law Chambers, Adv.
Mr. Krishan Kumar, AOR
Mr. Nitin Pal, Adv.
Mr. Seemant Kr Garg, Adv.
Mr. S. Jayraman, Adv.
Ms. Ritika Gambhir Kohli, AOR
Mr. Sanjay Kapur, AOR
Mr. Surya Prakash, Adv.
Ms. Mahima Kapur, Adv.
Ms. Santha Smruthi, Adv.
Mr. Tishampati Sen, Adv.
Mr. Ashish Parwani, Adv.
Ms. Riddhi Sancheti, AOR
Mr. Anurag Anand, Adv.
Ms. Gitika Makhija, Adv.
Mr. Mukul Kulhari, Adv.
Mr. Hitesh Singh, Adv.
Mr. Sunil Kumar Sharma, AOR
Mr. Devansh Srivastava, AOR
M/S. M/s Ravi Chandra Prakash & Co., AOR
Mr. Himanshu Mahajan, Adv.
Mr. Ravi Chandra Prakash, Adv.
Mr. Ajay Marwah, AOR
45
Mr. Sanjay Shukla, Adv.
Mr. Swaroopanada Mishra, Adv.
Mr. Mrigank Bhardwaj, Adv.
Ms. Dhriti Sharma, Adv.
Mr. Rahul Kumar, Adv.
Ms. Amrita Kumari, AOR
Mr. Vishnu Shankar Jain, AOR
Ms. Mani Munjal, Adv.
Mr. Shaurya Krishna, Adv.
Mr. Ashish Kumar Dwivedi, Adv.
Mr. Parth Yadav, Adv.
Ms. Marbiang Khongwir, Adv.
Mr. Saurabh Singh, Adv.
Mr. Vikas Singh, Sr. Adv.
Mr. Vikas Pahwa, Sr. Adv.
Mr. Amit Pai, AOR
Mr. Shadman Ahmed Siddiqui, Adv.
Ms. Pankhuri Bhardwaj, Adv.
Mr. Tathagata Dutta, Adv.
Mr. Nikhil Pahwa, Adv.
Mr. Mareesh Pravir Sahay, AOR
Ms. Chitra Chanda, Adv.
Mr. Kartik Jindal, Adv.
Mr. Kartik Virmani, Adv.
Mr. Gaurav Goel, AOR
Mr. Deepak Rikhari, Adv.
Mr. Jatin Sapra, Adv.
Mr. Kunal Malik, AOR
Mr. Vikrant Dhama, Adv.
Mr. Abhishek Singh, Adv.
Mr. Anil Kumar, AOR
Ms. Sangeeta Bharti, Adv.
Mr. Gunjan Asharma, Adv.
Mr. Kumar Mihir, AOR
Ms. Rashmi Malhotra, AOR
Mr. Pushpinder Singh , AOR
Mr. Himanshu Shekhar, AOR
Mr. Ml Lahoty, Adv.
Mr. Anchit Sripat, Adv.
Mr. Arvind Kumar, Adv.
Ms. Siddhi Bohra, Adv.
46
Mr. Arvind Nayyar, Sr. Adv.
Mr. B. Shravanth Shanker, AOR
Ms. Prerna Robin, Adv.
Mr. B. Yeshwanth Raj, Adv.
Mr. Saket Sikri, Adv.
Ms. Ekta Kalra Sikri, Adv.
Mr. Vikalp Mudgal, AOR
Mr. Ajaypal Singh Kullar, Adv.
Mr. Kshitij Mudgal, Adv.
Mr. Ansh Mittal, Adv.
Mr. Prakhar Khanna, Adv.
Ms. Aakriti Jain, AOR
Mr. Vk Sharma, Adv.
Mr. Shanker Chhabra, Adv.
Mr. Harshit Goyal, Adv.
Mr. Jagdish Chandra Verma, Adv.
Mr. Kailash Prashad Pandey, AOR
Ms. Sunieta Ojha, AOR
Ms. Vasudha Priyansha, Adv.
Ms. Pragti Bhatia, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. Manoj Kumar Srivastava, AOR
Mr. Vivek Jain, Adv.
Mr. Akshansh Harsh, Adv.
Ms. Astha Tiwari, Adv.
Mr. Saurabh Mishra, Sr. Adv.
Mr. Mohit Arora, AOR
Mr. Sunil Mathews, Adv.
Mr. Suvidutt M.s., AOR
Mr. Mukul Rohatgi, Sr. Adv.
Dr. A.M. Singhvi, Sr. Adv.
Mr. Ankur Saigal, Adv.
Mr. Amar Dave, Sr. Adv.
Mr. Divyanshu Srivastava, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Aryan Rachh, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Anshuman Srivastava, Adv.
Mr. Shivam Shukla, Adv.
Ms. Shivani Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Mr. Arvind Gupta, AOR
47
Ms. Rohini Prasad, AOR
Mr. Bhupender Pratap Singh, Adv.
Dr. Sushil Balwada, AOR
Mr. Sewa Singh Sahu, Adv.
Mr. Vikrant Badesra, Adv.
Mr. Nandlal Kumar Mishra, Adv.
Mr. Niranjan Reddy, Sr. Adv.
Mr. Milanka Chaudhury, Adv.
Ms. Swet Shikha, Adv.
Ms. Amishi, Adv.
Mr. Syed Jafar Alam, AOR
Mr. Arjun Garg, AOR
Mr. K Parameswar, Sr. Adv.
Mr. Rajesh P., AOR
Mr. Arpit Dwivedi, Adv.
Mr. Manmeet Singh Nagpal, Adv.
Ms. Sakshi Kapoor, Adv.
M/S. Axess Legal Corp, AOR
Ms. Monisha Handa, Adv.
Ms. Ritu Sobti, Adv.
Mr. Mohit D Ram, Adv.
Ms. Sthavi Asthana, AOR
Mr. Pranshu Dwivedi, Adv.
M/S. Khaitan & Co., AOR
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Wamika Trehan, Adv.
Mr. Siddhant Kumar, Adv.
Mr. Govind Jee, AOR
Ms. Abiha Zaidi, AOR
Ms. Suriti Chowdhary, Adv.
Ms. Khushi Gupta, Adv.
Mr. Pritam Raman Giriya, Adv.
Ms. Tanya Sharma, Adv.
Ms. Arushi, Adv.
Mr. Ashish Bainsla, Adv.
Mr. Balraj Singh Malik, Adv.
Dr. T R Naval, Adv.
Mr. Ram Niwas, Adv.
Mr. Ratan Singh, Adv.
Dr. Pratap Singh Nerwal, AOR
48
Mr. Sumit Kumar Batra, Adv.
Mr. Yogesh Subhash Kolte, AOR
Mr. Manish Khurana, Adv.
Ms. Priyanka Jindal, Adv.
Ms. Sweta Rani, AOR
Mr. Suresh Chandra Tripathy, AOR
Mr. Shantanu Awasthi , AOR
Mr. Akshay Srivastava , AOR
Mr. Abhijeet Sinha, AOR
Mr. Hitesh Singh, Adv.
Mr. Sunil Kumar Sharma, AOR
Dr. Sunil Kumar Agarwal, AOR
Mr. Amarjeet Sahani, Adv.
Mr. Vipin Kumar Mishra, Adv.
Mr. Manoj Kumar Yadav, Adv.
Mr. Hashim Khan, Adv.
Mr. Gaurav Kaushik, Adv.
Mr. Naresh Kumar, Adv.
Mrs. Amita Agarwal, Adv.
Mrs. Mamta Singh, Adv.
Mrs. Shefali Jain, Adv.
Dr. Dere Kishor Shankar, Adv.
Mr. Devansh Srivastava, AOR
Mr. Kamal Mohan Gupta, AOR
Krishnamohan K., AOR
Mr. Chaitanyashil Priyadarshi, Adv.
Mrs. Priya, Adv.
Mr. Sunil Mittal, Adv.
Ms. Anu Tewari, Adv.
Mr. Anshuman Srivastava, AOR
Mr. Gaurav Ghosh, Adv.
Mr. M. P. Srivignesh, AOR
Mr. Shaunak Dutta, Adv.
Ms. Divya Tomar, Adv.
Mr. Digvejender Sharma, Adv.
Mr. Palash Singhai, AOR
Mr. Deepak Goel, AOR
Mr. K K Mishra, Adv.
Ms. Alka Goyal, Adv.
Mr. Ajay Kumar Singh, AOR
Mr. Yatharth Singh, Adv.
Mr. Vipin Kumar Mishra, Adv.
49
Mr. Sushil Kumar Singh, Adv.
Ms. Shrishti Gautam, Adv.
Mr. Divyansh Singh, Adv.
Ms. Haripriya Padmanabhan, Sr. Adv.
Mr. Zeeshan Diwan, AOR
Mr. Harsha, Adv.
Mr. Siddharth Venugopal, Adv.
M/s Unuc Legal Llp, AOR
Ms. Sharmila Upadhyay, Adv.
Mr. Pawan R Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Ms. Ruchi Gupta, AOR
Mr. N.k Chaudhary, Adv.
Ms. Tejashwani, Adv.
Mr. Santanu Kanungo, Adv.
Mr. Gopal Jha, AOR
Mr. Abhishek, AOR
Krishnamohan K., AOR
Mr. Chaitanyashil Priyadarshi, Adv.
Mrs. Priya, Adv.
Mr. Nitish Massey, AOR
Mr. Pradeep Kumar, Adv.
Mr. Aakash, Adv.
Mr. Rahul Yadav, Adv.
Mr. Devi Venkata Srikar Pagadala, AOR
Mr. Devansh Srivastava, AOR
Mr. S. D. Mishra, Adv.
Mr. S D. Mishra, Adv.
Mr. A.j. Ashish, Adv.
Ms. Pinki Tiwari, Adv.
Mr. Rajesh Kumar Pandey, Adv.
Mr. Pushkar Anand, AOR
Ms. Poornima Singh, AOR
Mr. Aditya Kumar Yadav, Adv.
Mr. Bhupender Pratap Singh, Adv.
Dr. Sushil Balwada, AOR
Mr. Sewa Singh Sahu, Adv.
Mr. Vikrant Badesra, Adv.
Mr. Nandlal Kumar Mishra, Adv.
Ms. Rohini Prasad, AOR
50
Mr. Kedar Nath Tripathy, AOR
Mr. Aditya Narayan Tripathy, Adv.
Mr. Md. Ali, AOR
Mr. Shashwat Anand, AOR
Mr. Devadatt Kamat, Sr. Adv.
Mr. Kapil Madan, Adv.
Mr. Saurabh Gauba, Adv.
Mr. Siddharth Shah, Adv.
Ms. Masira Sheikh, Adv.
Ms. Yesha Badani, Adv.
Mr. Harsh Vardhan, Adv.
Mr. Yugal Jain, Adv.
Mr. Karan Verma, AOR
Mr. Navin Pahwa, Sr. Adv.
Mr. Luv Virmani, AOR
M/S. Lambat & Legiteam, AOR
Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
Mr. Digant Mishra, Adv.
Mr. Yuvraj Nangia, Adv.
Mr. Abhinav Deshwal, Adv.
Mr. Archit Upadhyaya, AOR
Mr. Aman Prasad, Adv.
Mr. Vaibhav Shahi, Adv.
Mr. Shubham Mishra, Adv.
Mr. Nikhil Kumar, Adv.
Mr. Prashita Mishra, Adv.
Mr. Shreshth Nanda, AOR
Mr. Ritul Tandon, Adv.
Mr. Sanjeev Singh, Adv.
Ms. Sandipa Bhattacharjee, Adv.
Ms. Anshita Argal, Adv.
Mr. Astik Dubey, Adv.
Mr. Jay Rathi, Adv.
Mr. Sudhansu Palo, AOR
Mr. Jayender S. Chandail, Adv.
Mr. Gaurav Kumar, Adv.
51
UPON hearing the counsel the Court made the following
O R D E R
SLP (Civil) Nos. 14471-1447 of 2023 and Diary No(s). 41162 of 2024
1. Learned counsel for the petitioner(s) seeks and is granted permission to withdraw these petitions.
2. The petitions are, accordingly, dismissed as withdrawn.
Civil Appeal No(s). 2626/2025, MA 1847/2022 in C.A. No. 5041/2021, CONMT.PET.(C) No. 737/2022 in C.A. No. 5041/2021, Diary No(s). 4120/2023, CONMT.PET.(C) No. 623/2023, CONMT.PET.(C) No. 624/2023, CONMT.PET.(C) No. 753/2023 in C.A. No. 5041/2021, Diary No(s). 8749/2023, CONMT.PET.(C) No. 754/2023, CONMT.PET.(C) No. 847/2023 in C.A. No. 5041/2021, CONMT.PET.(C) No. 955/2023 in C.A. No. 5041/2021, CONMT.PET.(C) No. 956/2023 in C.A. No. 5041/2021, CONMT.PET.(C) No. 1011/2023 in C.A. No. 5041/2021, CONMT.PET.(C) No. 1012/2023 in C.A. No. 5041/2021, CONMT.PET.(C) No. 1061/2023 in C.A. No. 5041/2021, Diary No(s). 28143/2023, Diary No(s). 33747/2023, Diary No(s). 53812/2023, Diary No(s). 17416/2024, Diary No(s). 25613/2024, Diary No(s). 44907/2024, CONMT.PET.(C) No. 257/2025 in C.A. No. 5041/2021, Diary No(s). 53382/2024, Diary No(s). 56159/2024, C.A. No. 2778/2025, C.A. No. 2662/2025, C.A. No. 2648/2025, C.A. No. 3724/2025, C.A. No. 3952/2025, Diary No(s). 4654/2025, C.A. No. 2240/2025, C.A. No. 3260/2025, C.A. No. 2627/2025, Diary No(s). 5072/2025, C.A. No. 3498/2025, C.A. No. 2598/2025, Diary No(s). 27385/2025 and Diary No(s). 28909/2025
3. De-tag these matters from the rest of the matters.
4. List on 05.02.2026.
T.P.(C) Nos. 3101-3113/2025
5. IA No.288662/2025 (application for deletion) is allowed.
Cause title be amended accordingly.
Rest of the matters
6. All applications for intervention/impleadment are allowed, subject to the condition that the applicants will furnish the requisite information to the learned Amicus Curiae in the following 52 format:
“
1. SLP NUMBER:
2. DETAILS OF PETITIONER (Applicant / Co-Applicant):
A. Name:
B. Father’s name:
C. Contact Number:
D. Email Id:
3. DETAILS OF DEVELOPER/ PROJECT/ UNIT BOOKED:
A. Name of Developer:
B. Name of Project:
C. Address of Project:
D. Unit Booked:
E. Booking made directly or through Third Party Broker:
(If through broker, please provide details) F. Name of Development Authority: G. Name of Lessee of land on which project built, if any: H. Date of Booking:
I. Date of Allotment Letter:
J. Date of Builder Buyer Agreement: K. Total Sale Consideration:
L. Payment Plan as per Agreement: M. Proposed Date of Possession / Extended date of possession, if any:
4. DETAILS OF HOME LOAN:
A. Whether Home Loan Taken:
B. Name of Bank / Housing Finance Company: C. Approved Loan Amount:
D. Total Disbursed Amount:
E. Mode of Disbursement Construction linked Instalments/ Upfront:
INSTALMENT DATE OF AMOUNT DISBURSED
NUMBER DISBURSEMENT
53
F. Account Number:
G. Branch Address with Contact:
H. Period of Home Loan:
I. Present Status:
5. PAYMENT DETAILS:
A. Booking Amount Paid:
B. Total Amount Paid to Builder till Date:
(i) Amount paid by homebuyer directly, if any (please provide details of payment :
(ii) Amount paid through Banks / HFC :
6. SUBVENTION SCHEME/ OTHER SIMILAR SCHEME:
A. Unit Under Subvention Scheme/ Other Similar Scheme:
B. Details Of the Scheme:
C. Agreement In Furtherance of Scheme / amendments / extension, if any :
D. Parties to the Agreement:
E. Whether Builder to Pay Pre-EMI/ EMI: If yes, till when:
F. Upto When Builder paid Pre-EMI/ EMI: G. Total Pre-EMI/ EMI Paid by Builder: H. Total Pre-EMI/ EMI Paid by Homebuyer To Bank/HFC:
7. CURRENT STATUS OF PROJECT UNIT:
A. Whether Possession Offered:
B. Whether Refund Offered:
C. Is The Project Still Under Construction: D. Stage of construction, if known :
8. WHETHER HOMEBUYER HAS FILED ANY COMPLAINT WITH THE POLICE/ CONSUMER FORUM/ RERA/ NCLT/ HIGH COURTS/ SUPREME COURTS/ ANY OTHER FORUM (Provide All Specific Details/ Status of such Complaint):
9. WHETHER BANK/ HFC ISSUED ANY LEGAL NOTICE/ LETTER TO HOMEBUYER FOR DEFAULT IN PAYMENT OF Pre-EMI/ EMI (Provide All Specific Details):
5410. WHETHER BANK/ HFC INITIATED ANY PROCEEDINGS AGAINST HOMEBUYER RELATING TO DEFAULT IN PAYMENT OF Pre-EMI/ EMI (Provide All Specific Details):
11. WHETHER BANK/ HFC INITIATED ANY PROCEEDINGS AGAINST THE BUILDER (Provide All Specific Details):
12. PRESENT LEGAL STATUS OF BUILDER / LESSEE, IF KNOWN (e.g. if under insolvency etc.; provide details)
13. ANY OTHER SUBMISSIONS:
ENCLOSURES:
1. Copy of Allotment Letter.
2. Project Brochure
3. Copy of Builder-Buyer Agreement.
4. Copy of Bipartite/ Tripartite/ Quadripartite Agreement signed in furtherance of the Subvention Scheme/ Other Similar Scheme.
5. Copy of Memorandum of Understanding signed in furtherance of the Subvention Scheme/ Other Similar Scheme.
6. Copy of Legal Notice/ Letter issued by Bank/ HFC for default in payment of Pre-EMI/ EMI.
7. Any other relevant document/s you want to submit.”
7. This matter pertains to the systematic misuse of the subvention scheme by various private builders-cum-developers, apparently in collusion and connivance with the banks and the financial institutions. On 22.07.2025, comprehensive directions were issued, and pursuant thereto, a brief note was handed over on behalf of the CBI to the effect that, in compliance with those directions, 22 regular cases were registered on 28.07.2025 as per 55 the provisions of law. Thereafter, searches were carried out at the residential/ official premises of the accused persons. Out of these 22 cases, investigations in the following 3 cases are complete, and pursuantly, chargesheets have been filed against the builder companies and their directors:
“1. RC 219 2025 E0015 (M/S. Rudra Buildwell Constructions Pvt. Ltd.), Project: 'KBNOWS Apartments' Greater Noida.
2. RC 219 2025 E0017 (M/S. Dream Procon Private Ltd.) Project: 'Victory Ace' Noida.
3. RC 219 2025 E0020 (M/S. Jaypee Infratech Ltd.) Project: "Orchards" Noida.”
8. During the course of the hearing, we are informed that the above-stated chargesheets have been filed in the Court of Chief Metropolitan Magistrate at Rouse Avenue Courts, Delhi. We direct the Court concerned to consider the chargesheets filed and proceed with the matter in accordance with law within two weeks.
9. With reference to the subsequent order dated 23.09.2025, the note submitted by the CBI reveals that 6 regular cases were registered on 25.09.2025, and some searches were carried out at the residential/official premises of the suspects. All these cases are still under active investigation. The extract of the status report is said to have been shared with the learned Amicus Curiae. It is also explained that the requisite police officers/officials have been taken on deputation from the State Police of Uttar Pradesh and Haryana. Learned Additional Solicitor General of India representing the CBI states that the investigation will be completed promptly, and a fresh status report shall be filed before the next date of hearing.
56
10. Mr. Rajiv Jain, learned Amicus Curiae, has submitted a very comprehensive status report comprising two volumes. It delves into the details of the actions of 7 banks/financial institutions, particularly the circumstances surrounding the Ozone projects and the further course of action. The report provides an in-depth analysis of the role of the banks and financial institutions, leaving the land owners with very limited recourse but to agree to the terms of their respective agreements. In many Tripartite agreements, the banks have ample power to move against the builders for the recovery of money. They can also seek a full refund from the builders if the unit is abandoned by the purchasers, while the builders are only entitled to retain the earnest money paid by the purchasers. The report shockingly reveals how unfairly the home buyers or the land owners have been treated.
11. It seems to us that the report submitted by the learned Amicus Curiae will be extremely helpful for the CBI to take the ongoing investigation to a logical conclusion. We have, therefore, impressed upon Mr. Rajiv Jain, learned Amicus Curiae, to handover a soft copy of the report to Ms. Aishwarya Bhati, learned Additional Solicitor General of India, representing the CBI, for further information and necessary action.
12. The note submitted on behalf of the CBI reveals that, at present, 25 regular cases are under active consideration. These FIRs pertain only to those cases that came up for consideration before this Court when the orders dated 22.07.2025 and 23.09.2025 were passed. Thereafter, various other home buyers have also approached this Court by filing independent writ petition(s) or as 57 intervenor(s).
13. The counsel for the petitioners in the writ petition(s) as well as those who have applied to become intervenor(s) are directed to handover soft copies of their respective petitions/applications to Ms. Aishwarya Bhati, learned Additional Solicitor General of India representing the CBI, so as to enable the CBI to examine those matters and register further regular cases, wherever required.
14. Learned Amicus Curiae, however, informs that the Advocate on Record(s), through whom the fresh writ petitions or IAs have been filed, have not come forward to furnish the requisite details regarding the date of disbursement of the loan, the instalments paid, if any, etc. Accordingly, we direct the concerned AORs to furnish the information as required by the learned Amicus Curiae within two weeks. It is made clear that wherever such information is not supplied, their writ petitions or IAs will be dismissed for non-prosecution.
15. On 22.07.2025, the banks/financial institutions were directed to create a common corpus fund to meet the expenses of the work of the learned Amicus Curiae. As an interim measure, such expenses/honorarium have been paid by the Union Bank of India. The said Bank has submitted a proposal to the effect that there are a total of 23 banks/financial institutions, as per the list mentioned in paragraph 4 of the report. The Union Bank of India has opened an account to maintain a corpus of funds to meet the expenses of the Amicus Curiae's work. The Union Bank of India has accordingly suggested that each bank/financial institution remit a sum of Rs.10 58 lakhs as an initial amount.
16. We, accordingly, direct all 23 banks/financial institutions to remit a sum of Rs.10 lakhs each to the Union Bank of India, which shall be kept in the corpus of funds for which a separate account has already been opened by that Bank. The Union Bank of India shall continue to reimburse the learned Amicus Curiae for the expenses incurred on the secretarial assistance and the honorarium payable to him and the staff attached to the learned Amicus Curiae.
17. We also deem it appropriate to direct the CBI that in the future, as and when the investigation is complete and a chargesheet is filed, a copy of the chargesheet shall be submitted to the learned Amicus Curiae to enable him to give his opinion to this Court with respect to the fairness and effectiveness of the investigation.
18. During the course of the hearing, some of the intervenors/senior counsel/counsel for the respondents claim that a few matters have no connection with the subvention scheme, but the persons represented by them have been erroneously implicated.
19. We do not express any opinion on a case-by-case basis in this regard. We, however, permit them to submit their applications/claims before the learned Amicus Curiae, who may examine the same and pursuantly submit a separate report. It goes without saying that if any person or entity is even remotely or indirectly associated with the builders-cum-developers, who are responsible for causing this extreme harassment to the home buyers, they will remain parties and will be responsible for the consequences that may ultimately fall upon them. No benefit of the 59 doubt can be extended to them at this stage.
20. List on 04.02.2026.
(NITIN TALREJA) (PREETHI T.C.)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
60