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[Cites 0, Cited by 0] [Section 2(50)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(50)(b) in The Calcutta Municipal Corporation Act, 1980

(b)any place of trade, other than a place referred to in sub-clause (a), where there is a collection of shops or warehouses or stalls exceeding such numbers as the Corporation may specify, declared and licensed by the Corporation as a market;