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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(2)(f) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(f)to prescribe the qualifications for different classes of teachers, including additional qualifications, if any, for a particular post of teacher, whether in the University departments or in any colleges or recognised institution;