Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39K(2)] [Section 39K] [Entire Act] State of Maharashtra - Subsection Section 39K(2)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (b)the powers and duties, the salaries and allowances and other conditions of service of officers and other employees of the State Marketing Board;