Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 7 vs M/S Precision Electronics Ltd. on 25 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.4 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23596/2018
(Arising out of impugned final judgment and order dated 25-04-2017
in ITA No. 359/2016 passed by the High Court of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 7 Petitioner(s)
VERSUS
M/S PRECISION ELECTRONICS LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.94676/2018-CONDONATION OF DELAY
IN FILING)
Date : 25-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Zoheb Hossain, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Shreyash Bhardwaj, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is a delay of 337 days in filing the Special Leave Petition which is not satisfactorily explained.
The Special Leave Petition is dismissed on the ground of delay.
Pending applications, if any, stand disposed of.
Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.25 18:03:22 IST Reason: (SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-cum-PS BRANCH OFFICER