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Gauhati High Court

The Union Of India And 3 Ors vs Dilip Paul on 15 May, 2019

Author: A.S. Bopanna

Bench: A.S. Bopanna, Arup Kumar Goswami

                                                                            Page No.# 1/2

GAHC010028442015




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                                        I.A.(Civil) 430/2016
                                                 in
                                         WP(C) 7876/2015


           1:THE UNION OF INDIA AND 3 ORS



            VERSUS

            1:DILIP PAUL




            Advocate for the Petitioner : MR.S C KEYAL
            Advocate for the Respondent : MR.S CHOUDHURY

BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 15.05.2019 (A.S. Bopanna, CJ) In view of the judgment and order passed today (15.05.2019) in W.P.(C) No. 7876/2015, the instant application does not survive for consideration. The application is Page No.# 2/2 accordingly disposed of.

              JUDGE        CHIEF JUSTICE




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