Gauhati High Court
The Union Of India And 3 Ors vs Dilip Paul on 15 May, 2019
Author: A.S. Bopanna
Bench: A.S. Bopanna, Arup Kumar Goswami
Page No.# 1/2
GAHC010028442015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil) 430/2016
in
WP(C) 7876/2015
1:THE UNION OF INDIA AND 3 ORS
VERSUS
1:DILIP PAUL
Advocate for the Petitioner : MR.S C KEYAL
Advocate for the Respondent : MR.S CHOUDHURY
BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 15.05.2019 (A.S. Bopanna, CJ) In view of the judgment and order passed today (15.05.2019) in W.P.(C) No. 7876/2015, the instant application does not survive for consideration. The application is Page No.# 2/2 accordingly disposed of.
JUDGE CHIEF JUSTICE Comparing Assistant