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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(c) in Rajasthan Special Investment Regions Act, 2016

(c)the laying out or relaying out of plots, either vacant or already built upon, or merger or reconstitution or sub-division of plots;