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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(xxiv) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(xxiv)administer Market Fund referred to in section 36 of this Act and maintain the account thereof and get the same audited in the prescribed manner;