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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2)(e) in Madhya Pradesh Vidyut Shulk Adhiniyam, 2012

(e)the manner in which the generators are to be registered and the fee payable for such registration or renewal thereof;